← All Benches

ITAT Raipur Bench

3,201 judgments

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 148/RPR/2026[2016-17]Status: Disposed3/9/2026AY 2016-17

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 147/RPR/2026[2015-16]Status: Disposed3/9/2026AY 2015-16

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 146/RPR/2026[2014-15]Status: Disposed3/9/2026AY 2014-15

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 145/RPR/2026[2013-14]Status: Disposed3/9/2026AY 2013-14

JAISUKHKLAL DESAI (LEGAL HEIR OF LATE SMT. PUSHPA BEN DESAI), RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 114/RPR/2026[2014-15]Status: Disposed3/9/2026AY 2014-15

RAMESHWAR LAL MOONDRA, RAIGARH,RAIGARH, CHHATTISHGARH vs INCOME TAX OFFICER, WARD 1, RAIGARH, RAIGARH, CHHATTISGARH

ITA 605/RPR/2026[2019-20]Status: Disposed1/9/2026AY 2019-20

RAJNI TIWARI, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR

ITA 604/RPR/2026[2014-15]Status: Disposed1/9/2026AY 2014-15

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 601/RPR/2026[2013-14]Status: Disposed1/9/2026AY 2013-14

ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR

ITA 600/RPR/2026[2013-14]Status: Disposed1/9/2026AY 2013-14

ABHINAV SHARMA, BILASPUR,BILASPUR vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 594/RPR/2026[2023-24]Status: Disposed1/9/2026AY 2023-24

SHRI DUSHANT CHAUHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 592/RPR/2026[2020-21]Status: Disposed1/9/2026AY 2020-21

DISHA EDUCATION SOCIETY,RAIPUR vs DCIT, EXEMPTION CIRCLE, RAIPUR, RAIPUR

ITA 468/RPR/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

AKASH PANDEY, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR

ITA 364/RPR/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE -1(1), RAIPUR, RAIPUR vs ALOK AGRAWAL, RAIPUR

ITA 345/RPR/2026[2018-19]Status: Disposed31/8/2026AY 2018-19

SANJAY AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICE, WARD-1(4), RAIPUR, RAIPUR

ITA 181/RPR/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

MANOJ SHARMA, LEGAL HEIR OF LATE SHRI KAILASHCHAND SHARMA,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 491/RPR/2025[2013-14]Status: Disposed31/8/2026AY 2013-14

SHAKTI VENTURES, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI

ITA 580/RPR/2026[2015-16]Status: Disposed14/8/2026AY 2015-16

K.K. AGRO TRADE VENTURES PRIVATE LTD,RAIPUR vs ACIT, CENTRAL CIRCLE - 2, RAIPUR, RAIPUR

ITA 365/RPR/2026[2021-22]Status: Disposed14/8/2026AY 2021-22

RAJESH KUMAR SARATHE, AMBIKAPUR,AMBIKAPUR vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR

ITA 568/RPR/2026[2023-24]Status: Disposed13/8/2026AY 2023-24

GAYATRI PARIWAR TRUST, MAHASAMUND, MAHASAMUND vs CIT (EXMP), BHOPAL, BHOPAL

ITA 564/RPR/2026[NA]Status: Disposed13/8/2026