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ITAT Raipur Bench
3,201 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR vs SUBH RAIPUR VYAPAR VIHAR DEVELOPERS LLP, RAIPUR
ITA 659/RPR/2026[2020-21]Status: Heard10/9/2026AY 2020-21
ASHA THAKUR, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 657/RPR/2026[2022-23]Status: Heard10/9/2026AY 2022-23
BHUMI MITRA AGRO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 649/RPR/2026[2019-20]Status: Heard10/9/2026AY 2019-20
BHUMI MITRA AGRO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 648/RPR/2026[2018-19]Status: Heard10/9/2026AY 2018-19
CHHATTISGARH KALYAN SAMITI KALYAN COLLEGE BUILDING, BHILAI,BHILAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 609/RPR/2026[NA]Status: Disposed10/9/2026
HANUMANT CONSTRUCTION PRIVATE LIMITED, RAIPUR, RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 511/RPR/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
INCOME TAX OFFICER, AMBIKAPUR vs MAA SHAKAMBHARI INFRATECH PRIVATE LIMITED, AMBIKAPUR
ITA 696/RPR/2025[2012-13]Status: Disposed10/9/2026AY 2012-13
RAJESH JAIN, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI
ITA 633/RPR/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
ABHISHEK SULTANIA, JHANJGIR-CHAMPA,JHANJGIR-CHAMPA vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
ITA 620/RPR/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
MOHINI DEVI RATHI, JAGDALPUR,JAGDALPUR vs INCOME TAX OFFICER, WARD-JAGDALPUR, JAGDALPUR
ITA 617/RPR/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
AADITYA BHATTACHARYA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR, RAIPUR
ITA 161/RPR/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
JCIT, (OSD), CIRCLE 1(1), RAIPUR, RAIPUR vs AGRAWAL SPONGE PRIVATE LIMITED, RAIPUR, RAIPUR
ITA 133/RPR/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
PBS OIL INDUSTRIES PVT. LTD,. DHAMTARI,DHAMTARI vs ASSISTANT COMMISSIONER OF INCOME TAX-4(1), RAIPUR, RAIPUR
ITA 842/RPR/2025[2017-18]Status: Disposed7/9/2026AY 2017-18
THE MANGUS SOCIETY, BHILAI,DURG vs CIT, (EXMPTION), BHOPAL, BHOPAL
ITA 375/RPR/2026[NA]Status: Disposed3/9/2026
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAWA RAIPUR vs SIYARAM RICE MILL, BHATAPARA
ITA 331/RPR/2026[2020-21]Status: Disposed3/9/2026AY 2020-21
BIPUL PAUL, KANKER,KANKER vs ITO, KANKER, KANKER
ITA 329/RPR/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
VIVEK KUMAR JAIN,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -BHILAI 1(1), BHILAI
ITA 235/RPR/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
ATAL AGRAWAL, RAIGARH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH
ITA 231/RPR/2026[2018-19]Status: Disposed3/9/2026AY 2018-19
AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 150/RPR/2026[2013-14]Status: Disposed3/9/2026AY 2013-14
AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 149/RPR/2026[2019-20]Status: Disposed3/9/2026AY 2019-20