ITAT Raipur Bench

3,213 judgments

AMIT SHUKLA,KUMHARI vs INCOME TAX OFFICER-1(5), BHILAI

ITA 338/RPR/2024[2011-12]Status: Disposed16/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AMIT SHUKLA, KUMHARI ,KUMHARI vs INCOME TAX OFFICER-1(5), BHILAI, BHILAI

ITA 301/RPR/2024[2011-12]Status: Disposed16/1/2025AY 2011-12

PRADEEP KUMAR AGRAWAL, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI

ITA 160/RPR/2024[2017-18]Status: Disposed16/1/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRADEEP KUMAR AGRAWAL, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI

ITA 159/RPR/2024[2016-17]Status: Disposed16/1/2025AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRADEEP KUMAR AGRAWAL, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI

ITA 158/RPR/2024[2015-16]Status: Disposed16/1/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AMIT KUMAR GUPTA, RAMANUJGANJ,BALRAMPUR vs INCOME TAX OFFICER-1, KORBA, KORBA

ITA 405/RPR/2024[2011-12]Status: Disposed13/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

AMIT KUMAR GUPTA, RAMANUJGANJ,BALRAMPUR vs INCOME TAX OFFICER-1, KORBA, KORBA

ITA 404/RPR/2024[2012-13]Status: Disposed13/1/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

SATISH KUMAR AGRAWAL, BHILAI,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG

ITA 145/RPR/2024[2018-19]Status: Disposed13/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HARISH PANDEY, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 503/RPR/2024[2018-19]Status: Disposed10/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VIRENDRA SINGH PARIHAR,BILASPUR vs INCOME TAX OFFICER WARD-2(1), BILASPUR, BILASPUR

ITA 530/RPR/2024[2012-13]Status: Disposed9/1/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

DY. COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs AGRAWAL GLOBAL INFRATECH PVT. LTD., RAIPUR

ITA 331/RPR/2024[2018-19]Status: Disposed9/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RANCHI FUELS, BALODA BAZAR, BHATAPARA,BALODA BAZAR vs INCOME TAX OFFICER, BHATAPARA, BHATAPARA

ITA 532/RPR/2024[2017-18]Status: Disposed8/1/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

VIJAYANT KHEDULKAR,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH

ITA 531/RPR/2024[2011-12]Status: Disposed8/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

INDO LAHRI BIO POWER LTD, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR

ITA 529/RPR/2024[2017-18]Status: Disposed8/1/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

VIJAY KRISHNA BHANDARI,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR

ITA 526/RPR/2024[2016-17]Status: Disposed8/1/2025AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RADHA MISHRA,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 509/RPR/2024[2013-14]Status: Disposed8/1/2025AY 2013-14

DINESH KUMAR SINGH,RAIGARH vs INCOME TAX OFFICE, RAIGARH, RAIGARH

ITA 426/RPR/2024[2012-13]Status: Disposed8/1/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

SHRI VIJAY KUMAR PATEL,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RAIPUR-1, RAIPUR

ITA 212/RPR/2024[2017-18]Status: Disposed8/1/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs M/S. N. R. TMT(INDIA) PVT. LTD., RAIGARH

ITA 9/RPR/2021[2018-19]Status: Disposed6/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

M/S NRTMT(INDIA) PVT. LTD,RAIGARH vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR

ITA 3/RPR/2021[2018-19]Status: Disposed6/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)