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ITAT Raipur Bench

3,213 judgments

GITA DEVI, BHILAI,DURG vs INCOME TAX OFFICER-1(4), BHILAI, DURG

ITA 197/RPR/2023[2011-12]Status: Disposed21/12/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

PRADEEP KUMAR SINGH, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 281/RPR/2023[2012-13]Status: Disposed19/12/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

PRADEEP KUMAR SINGH, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 280/RPR/2023[2011-12]Status: Disposed19/12/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR vs CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD., RAIPUR

ITA 3/RPR/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR vs CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD., RAIPUR

ITA 2/RPR/2023[2016-17]Status: Disposed14/12/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 188/RPR/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 187/RPR/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 186/RPR/2023[2015-16]Status: Disposed14/12/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 185/RPR/2023[2014-15]Status: Disposed14/12/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 184/RPR/2023[2013-14]Status: Disposed14/12/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 183/RPR/2023[2012-13]Status: Disposed14/12/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 182/RPR/2023[2011-12]Status: Disposed14/12/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD., RAIPUR, RAIPUR

ITA 181/RPR/2023[2010-11]Status: Disposed14/12/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHREE KRISHNA BUILDERS,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 96/RPR/2022[2017-18]Status: Disposed14/12/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHREE KRISHNA COLONISERS,RAIPUR vs PRINCIPLE COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 95/RPR/2022[2017-18]Status: Disposed14/12/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX 1.1. RAIPUR, RAIPUR vs RENU BEHL, RAIPUR

ITA 289/RPR/2023[2012-13]Status: Disposed11/12/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER WARD 1(1) BILASPUR, BILASPUR vs RAJSWAY DIRECT TRADING PRIVATE LIMITED, BILASPUR, BILASPUR

ITA 257/RPR/2023[2020-21]Status: Disposed11/12/2023AY 2020-21

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs MURLI KUMAR AGRAWAL (HUF), RAIPUR

ITA 161/RPR/2022[2013-14]Status: Disposed11/12/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-1(1)BHILAI, BHILAI vs MESSERS SHREE PARVATI SCRAP PROCESSOR PRIVATE LIMITED, BHILAI

ITA 205/RPR/2019[2015-16]Status: Disposed11/12/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAMIN SEWA SAHAKARI SAMITI, DONAR,DHAMTARI vs INCOME TAX OFFICER, DHAMTARI, DHAMTARI

ITA 341/RPR/2023[2015-16]Status: Disposed5/12/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)