ITAT Raipur Bench
3,213 judgments
SHIKHAR CHAND JAIN, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member)
RAJNANDGAON PETROL SERVICE, RAJNANDGAON,RAJNANDGAON vs ACIT, CIRCLE-2(1), BHILAI, DURG
SHRI RAVISH SOOD (Judicial Member)
SYED HIFAJAT ALI,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BILASPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
NISHANT JAIN,BILASPUR vs ACIT CENTRAL CIRCLE, BILASPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
NISHANT JAIN,BILASPUR vs ACIT CIRCLE 1(1), BILASPUR
us: "1. For the assessment order passed by the Ld. CIT(A) is bad in law as well as on facts.2. The learned CIT(A) has erred in upholding the addition of Rs.1,36,15,941 to the income of the appellant on the basis of a difference in turnover as reported in the audit report and Form 26AS, without properly considering the explanations and reconciliations provided by the appellant. The difference in turnover arose due to machinery and mobilization advances received by the appellant, on which the
NISHANT JAIN,BILASPUR vs ACIT CIRCLE 1(1), BILASPUR
SHRI RAVISH SOOD (Judicial Member)
SAGAR KUKREJA,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), BHILAI, BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
PANCHSHEEL SOLVENT PVT. LTD., RAJANANDGAON,RAJANANDGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
RAHUL BAJPAI,IDGAH CHOWK vs ACIT CIRCLE 1(1), SHRI RAM PLAZA
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHREE SHIVAM ATTIRES PVT. LTD.,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHILAI
RAJENDRA JAIN, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJANANDGAON
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI CHANKI RAMWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member)
SAKET AGRAWAL, BILASPUR,BILASPUR vs ITO, WARD 2(1), BILASPUR, BILASPUR
SHRI RAVISH SOOD (Judicial Member)
SUN DEVELOPERS AND BUILDERS PVT. LTD., KORBA,KORBA vs INCOME TAX OFFICER, WARD-1, KORBA, KORBA
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
RAKESH KUMAR, BHILAI,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
