ITAT Raipur Bench
3,213 judgments
BIJAPUR JAN SHIKSHAN SANSTHAN, BIJAPUR,BIJAPUR vs CIT, EXEMPTION, BHOPAL, BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
MUKESH KUMAR MITTAL, SURAJPUR,SURAJPUR vs INCOME TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR
SHRI RAVISH SOOD (Judicial Member)
PATEL CHAWAL UDYOG,LAKHANPURI vs ADDL/JCIT (A)-2, NAGPUR
SHRI RAVISH SOOD (Judicial Member)
REKH CHAND NAHTA, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD- JAGDALPUR, BASTAR
SHRI RAVISH SOOD (Judicial Member)
SARITA KONDA,RAIPUR vs INCOME TAX OFFICER-1(1), BHILAI, BHILAI
SHRI RAVISH SOOD (Judicial Member)
PRAMILA GOKULDAS DAGA GIRLS COLLEGE, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
PRAMILA GOKULDAS DAGA GIRLS COLLEGE, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member)
MD ILYAS SHEKHANI, BEMETARA,BEMETARA vs INCOME TAX OFFICER, KAWARDHA, KAWARDHA
SHRI RAVISH SOOD (Judicial Member)
SHREE SHYAM SALES CORPORATION,RAIPUR vs INCOME TAX OFFICER, WARD -1(2), RAIPUR. (C.G.), RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , RAIPUR vs GRAND MOTORS, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
MADHU ANIL MARK,BHILAI NAGAR vs ACIT, CIRCLE-1 BHILAI, BHILAI NAGAR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SCAN ISPAT LIMITED,RAIGARH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR, BILASPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
HR SR INFRASTRUCTURE COMPANY, AMBIKAPUR,AMBIKAPUR vs INCOME TAX OFFICER-2, AMBIKAPUR, AMBIKAPUR
parting, I may herein mention that in case the order for full and final settlement of tax arrears in “Form 4” is not passed by the designated authority, then the assessee firm shall remain at a liberty to seek restoration of its appeal.
SARVESH BARDIA,RAJNANDGAON vs INCOME TAX OFFICER-1, RAJNANDGAON
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
M/S VARSHA CONSTRUCTION,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
KAMNA JAIN, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI
SHREE SHANTI INDUSTRIES,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR
SHRI RAVISH SOOD (Judicial Member)
M/S SHRI MANGALAM TRADERS, MAHASAMUND,MAHASAMUD vs INCOME TAX OFFICER, MAHASAMUND, MAHASAMUD
SHRI RAVISH SOOD (Judicial Member)
SUNITA SHERWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member)
M/S. RUKMANI ENGINEERING WORKS, (NOW RUKMANI INFRA PROJECTS PVT. LTD.,,ODISHA vs THE DY. CIT- CIRCLE- KORBA,, KORBA(CG)
SHRI RAVISH SOOD (Judicial Member)
