ITAT Raipur Bench

3,213 judgments

M/S ASHTA VINAYAK ESTATE, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 16/RPR/2025[2016-17]Status: Disposed4/2/2025AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MADHU ANIL MARK,BHILAI NAGAR vs ACIT, CIRCLE-1 BHILAI, BHILAI

ITA 533/RPR/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR vs VIRENDRA KUMAR AGRAWAL, RAIPUR

ITA 485/RPR/2024[2018-19]Status: Disposed3/2/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

SAPURAN KHANDELWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 554/RPR/2024[2013-14]Status: Disposed31/1/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT. PINKY JHAWAR, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 552/RPR/2024[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

XANDER FINANCE PVT. LTD., MUMBAI,MUMBAI vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 549/RPR/2024[2019-20]Status: Disposed31/1/2025AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHAGWAN MAHAVEER JAIN RELIEF TRUST, RAIPUR,RAIPUR vs CIT, EXEMPTION, BHOPAL, BHOPAL

ITA 537/RPR/2024[2024-25]Status: Disposed31/1/2025AY 2024-25

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE AGRICULTURAL MARKETING BOARD, RAIPUR

ITA 518/RPR/2024[2014-15]Status: Disposed31/1/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUNITA JAIN, MAHASAMUND,MAHASAMUND vs INCOME TAX OFFICER, MAHASAMUND, MAHASAMUND

ITA 464/RPR/2024[2011-12]Status: Disposed31/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

BHARAT UTKARSH SEWA SANSTHAN, JANJGIR-CHAMPA,JANJGIR-CHAMPA vs INCOME TAX OFFICER (EXEMPTION), BILASPUR, BILASPUR

ITA 423/RPR/2024[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

VIOLA SINGH, BILASPUR,BILASPUR vs INCOME TAX OFFICER WARD 1(4), RAIPUR, RAIPUR

ITA 366/RPR/2024[2010-11]Status: Disposed31/1/2025AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD 4(1), RAIPUR vs BHAGYAARNA GEMS AND JEWELLERY PRIVATE LIMITED, KOLKATA

ITA 12/RPR/2021[2012-13]Status: Disposed31/1/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DOLPHIN PROMOTERS AND BUILDERS,RAIPUR vs ADDL.CIT, RANGE-1, RAIPUR, RAIPUR

ITA 58/RPR/2024[2011-12]Status: Disposed30/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EAST WEST FINVEST INDIA LTD.,INDORE vs ACIT CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 9/RPR/2025[2019-20]Status: Disposed29/1/2025AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

EAST WEST FINVEST INDIA LTD.,INDORE vs ACIT CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 8/RPR/2025[2018-19]Status: Disposed29/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EAST WEST FINVEST INDIA LTD.,INDORE vs ACIT CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 6/RPR/2025[2012-13]Status: Disposed29/1/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PREM SINGH SALUJA,RAIPUR vs INCOME TAX OFFICER WARD-2, RAIGARH

ITA 428/RPR/2024[2011-12]Status: Disposed29/1/2025AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAHUL BAJPAI,IDGAH CHOWK vs DCIT CIRCLE 1(1), SHRI RAM PLAZA

ITA 345/RPR/2023[2015-2016]Status: Disposed29/1/2025AY 2015-2016

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED ,AABKARI BHAVAN, CHOKRA NALA LABHANDI RAIPUR vs ASSISTANT COMMISSIONER OF INCOMETAX -1(1), RAIPUR , CENTRAL REVENUE BUILDING

ITA 12/RPR/2025[2018-19]Status: Disposed28/1/2025AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BIJAPUR JAN SHIKSHAN SANSTHAN, BIJAPUR,BIJAPUR vs CIT, EXEMPTION, BHOPAL, BHOPAL

ITA 541/RPR/2024[2024-25]Status: Disposed28/1/2025AY 2024-25

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)