← All Benches

ITAT Raipur Bench

3,213 judgments

SMT. SUSHILA DEVI JHABAK, RAIPUR,RAIPUR vs PCIT-1, RAIPUR, RAIPUR

ITA 235/RPR/2024[2013-14]Status: Disposed19/2/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJOG JHABAK L/H OF LATE GAUTAM CHAND JHABAK, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 234/RPR/2024[2013-14]Status: Disposed19/2/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJOG JHABAK, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 233/RPR/2024[2013-14]Status: Disposed19/2/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs SHRI VINAY AGRAWAL, MAHASAMUND

ITA 30/RPR/2025[2015-16]Status: Disposed17/2/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs SHRI VINAY AGRAWAL, MAHASAMUND

ITA 29/RPR/2025[2014-15]Status: Disposed17/2/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMLESH KUKREJA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 379/RPR/2024[2015-16]Status: Disposed14/2/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KUNDAN SINGH THAKUR, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR (ERSTWHILE ITO-4(5), RAIPUR, RAIPUR

ITA 477/RPR/2024[2015-16]Status: Disposed12/2/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SARTHAK ISPAT PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER-2(1), RAIPUR, RAIPUR

ITA 431/RPR/2024[2012-13]Status: Disposed11/2/2025AY 2012-13

the AO for formation of belief of escapement. The AO reopened the assessment without application of mind and reassessment was initiated only on the basis of Report of DDIT (Inv.), Kolkata. The reassessment proceeding was illegal and not sustainable.

DEPUTY COMMISSIONER O F INCOME TAX, RAIPUR vs BALAJEE LOHA PVT. LTD., RAIPUR

ITA 356/RPR/2024[2014-15]Status: Disposed10/2/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DCIT(CENTRAL)-1,RAIPUR, RAIPUR vs KALMESH KUMAR KESHARWANI, RAIPUR

ITA 138/RPR/2024[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DCIT(CENTRAL)-1, RAIPUR vs KALMESH KUMAR KESHARWANI, RAIPUR

ITA 136/RPR/2024[2014-15]Status: Disposed10/2/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DCIT(CENTRAL)-1, RAIPUR, RAIPUR vs KALMESH KUMAR KESHARWANI, RAIPUR

ITA 135/RPR/2024[2013-14]Status: Disposed10/2/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMLESH KUMAR KESHARWANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR

ITA 124/RPR/2024[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMLESH KUMAR KESHARWANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR

ITA 123/RPR/2024[2014-15]Status: Disposed10/2/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMLESH KUMAR KESHARWANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR

ITA 122/RPR/2024[2013-14]Status: Disposed10/2/2025AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUBRAMANIAM SWAMINATHAN IYER, BHILAI,DURG vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 71/RPR/2023[2012-13]Status: Disposed10/2/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KUSHAL PRASAD SAHU, BILASPUR,BILASPUR vs ACIT, CIRCLE1(1), BILASPUR, BILASPUR

ITA 15/RPR/2025[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KUSHAL PRASAD SAHU, BILASPUR,BILASPUR vs ACIT, CIRCLE1(1), BILASPUR, BILASPUR

ITA 14/RPR/2025[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, BILASPUR vs MS MAYURA SARIA PVT. LTD., BILASPUR

ITA 430/RPR/2024[2015-16]Status: Disposed7/2/2025AY 2015-16

it?"

M/S ASHTA VINAYAK FARMS, RAIPUR,RAIPUR vs ACIT, CIRCLE-1, RAIPUR, RAIPUR

ITA 17/RPR/2025[2016-17]Status: Disposed4/2/2025AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)