← All Benches
ITAT Raipur Bench
3,203 judgments
D.C.I.T. CENTRAL CRICLE, RAIPUR (CG) vs SHRI MANOJ SHARMA, RAIPUR
ITA 276/BIL/2014[2008-09]Status: Disposed13/8/2018AY 2008-09
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI MANISH SHARMA, RAIPUR
ITA 275/BIL/2014[2008-09]Status: Disposed13/8/2018AY 2008-09
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI MANISH SHARMA, RAIPUR
ITA 274/BIL/2014[2007-08]Status: Disposed13/8/2018AY 2007-08
SHAILENDRA KUMAR RAI,KOREA(C.G) vs I.T.O. WARD 2(3), BILASPUR(CG)
ITA 269/BIL/2014[2009-10]Status: Disposed13/8/2018AY 2009-10
THE DY. CIT-1(2), RAIPUR(CG) vs M/S. CHHATTISGARH PROJECT INDIA PVT. LTD., RAIPUR (CG)
ITA 140/BIL/2013[2010-11]Status: Disposed13/8/2018AY 2010-11
M/S ANJANI ASSOCIATES,BILASPUR vs INCOME TAX OFFICER, WARD 1(2), BILASPUR
ITA 27/RPR/2018[2014-15]Status: Disposed10/8/2018AY 2014-15
I.T.O., JANJGIR-CHAMPA (C.G.) vs M/S BHAWANI CONSTRUCTION, JANJGIR-CHAMPA (C.G.)
ITA 95/BIL/2015[2010-11]Status: Disposed10/8/2018AY 2010-11
M/S BHAWANI CONSTRUCTION vs JCIT, RANGE 2, BILASPUR(CG)
ITA 126/BIL/2015[2010-11]Status: Disposed10/8/2018AY 2010-11
DY. C.I.T.2(1), BHILAI(CG) vs M/S SEWA SINGH OBEDROI & CO., DURG(CG)
ITA 396/BIL/2014[2010-11]Status: Disposed10/8/2018AY 2010-11
DINESH SHADANGI (HUF),RAIGARH(C.G) vs CIT, BILASPUR(CG)
ITA 33/BIL/2014[2009-10]Status: Disposed10/8/2018AY 2009-10
M/S. HARSH CONSTRUCTION COMPANY,AMBIKAPUR (CG) vs JCIT, RANGE- KORBA, KORBA(CG)
ITA 179/BIL/2013[2008-09]Status: Disposed10/8/2018AY 2008-09
JILA SAHAKARI KENDRIYA BANK MARYADIT,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1), RAIPUR
ITA 149/RPR/2018[2012-13]Status: Disposed9/8/2018AY 2012-13
TEEGALA HUNUMATH RAO,BHILAI vs INCOME TAX OFFICER, WARD-1(5), BHILAI
ITA 140/RPR/2018[2012-13]Status: Disposed9/8/2018AY 2012-13
SHRI RAGHVENDRA TADURI,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI
ITA 139/RPR/2018[2014-15]Status: Disposed9/8/2018AY 2014-15
SHRI RAGHVENDRA TADURI,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI
ITA 138/RPR/2018[2013-14]Status: Disposed9/8/2018AY 2013-14
SHRI AMALENDRA KUMAR PANDEY,BHILAI vs INCOME TAX OFFICER,WARD-1(4), BHILAI
ITA 137/RPR/2018[2014-15]Status: Disposed9/8/2018AY 2014-15
SHRI AMALENDRA KUMAR PANDEY,BHILAI vs INCOME TAX OFFICER,WARD-1(4), BHILAI
ITA 136/RPR/2018[2013-14]Status: Disposed9/8/2018AY 2013-14
SHRI KISHORE KUMAR PRITM,BHILAI vs INCOME TAX OFFICER, WARD-1(4), BHILAI
ITA 135/RPR/2018[2014-15]Status: Disposed9/8/2018AY 2014-15
SHRI KISHORE KUMAR PRITM,BHILAI vs INCOME TAX OFFICER, WARD-1(4), BHILAI
ITA 134/RPR/2018[2013-14]Status: Disposed9/8/2018AY 2013-14
AMIT KUMAR PRAKASH,BHILAI NAGAR vs INCOME TAX OFFICER,WARD-1(4), BHILAI
ITA 133/RPR/2018[2014-15]Status: Disposed9/8/2018AY 2014-15
