Search
Search
ITAT
High Courts
Supreme Court
Landmark Cases
Sections
Phrases
Insights
AI Research
History
Loading judgment…
Shailendra Kumar Rai, Korea(C.G) vs I.T.O. Ward 2(3), Bilaspur(Cg) | ITAT Raipur 2018 | BharatTax
Home
/
SHAILENDRA KUMAR RAI,KOREA(C.G) vs. I.T.O. WARD 2(3), BILASPUR(CG)
SHAILENDRA KUMAR RAI,KOREA(C.G) vs. I.T.O. WARD 2(3), BILASPUR(CG)
Bookmark
Report Error
PDF
ITA 269/BIL/2014
Status: Disposed
ITAT Raipur
13 August 2018
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
