M/S. HARSH CONSTRUCTION COMPANY,AMBIKAPUR (CG) vs. JCIT, RANGE- KORBA, KORBA(CG)

PDF · subscribers
ITA 179/BIL/2013Status: DisposedITAT Raipur10 August 2018AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →