← All Benches
ITAT Raipur Bench
3,201 judgments
SHRI JOSEPH M JOY,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX 1(1), BHILAI
ITA 11/RPR/2018[2015-16]Status: Disposed9/8/2018AY 2015-16
M/S S.D. SOAPS AND COSMETICS,RAIPUR (CG) vs JOINT COMMISSIONER OF INCOME TAX 1, RAIPUR (CG)
ITA 113/BIL/2017[2010-11]Status: Disposed9/8/2018AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX-2(1), RAIPUR vs M/S M/S BAJRANG POWER AND ISPAT LTD, RAIPUR
ITA 172/BIL/2016[2010-11]Status: Disposed9/8/2018AY 2010-11
DY.C.I.T. CIR 1(1), BILASPUR(CG) vs M/S SUBHASH KUMAR AGRAWAL, RAIGARH(C.G)
ITA 87/BIL/2015[2010-11]Status: Disposed9/8/2018AY 2010-11
I.T.O. WARD -1, RAIGARH(CG) vs SHRI VINOD KABRA, RAIGARH(C.G)
ITA 84/BIL/2015[2008-09]Status: Disposed9/8/2018AY 2008-09
I.T.O. WARD 1(1), BILASPUR(CG) vs M/S EAST WEST FINVEST INDIA LTD, BILASPUR(CG)
ITA 75/BIL/2015[2005-06]Status: Disposed9/8/2018AY 2005-06
M/S SUBHASH KUMAR AGRAWAL,RAIGARH(CG) vs DY.. C.I.T.-1(2), BILASPUR(CG)
ITA 114/BIL/2015[2010-11]Status: Disposed9/8/2018AY 2010-11
ITO, WARD- 2(3), BILASPUR(CG) vs SHRI SHIV KUMAR GUPTA, KOREA(C.G)
ITA 78/BIL/2014[2008-09]Status: Disposed9/8/2018AY 2008-09
SHIV KUMAR GUPTA vs I.T.O. 2(3), BILASPUR(CG)
ITA 206/BIL/2014[2008-09]Status: Disposed9/8/2018AY 2008-09
K.V.S. PRAKASA RAO,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI
ITA 123/RPR/2018[2015-16]Status: Disposed9/8/2018AY 2015-16
RAJ KISHORE SINGH,RAIGARH vs INCOME TAX OFFICER, RAIGARH
ITA 118/RPR/2018[2010-11]Status: Disposed9/8/2018AY 2010-11
INCOME TAX OFFICER (EXEMPTION)-I, RAIPUR vs SHRI JAIN SWETAMBER MURTI POOJAK SANGH, DHAMTARI
ITA 18/RPR/2018[2013-14]Status: Disposed8/8/2018AY 2013-14
INCOME TAX OFFICER (TDS), RAIPUR vs CHHATTISGARH STEEL RE-ROLLERS ASSOCIATION, RAIPUR
ITA 101/RPR/2018[2013-14]Status: Disposed8/8/2018AY 2013-14
INCOME TAX OFFICER,WARD-2(1), BHILAI vs M/S SHREE SSHANTANU STEEL TRADERS, DURG
ITA 241/RPR/2017[2013-14]Status: Disposed8/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1), RAIPUR vs M/S VIDYA SAGAR & SONS JV, DHAMTARI
ITA 237/RPR/2017[2012-13]Status: Disposed8/8/2018AY 2012-13
SHRI CHANDRAPAL GURUWANI,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR
ITA 217/RPR/2017[2007-08]Status: Disposed8/8/2018AY 2007-08
DY.C.I.T. 1(1), RAIPUR vs SHRI RAMESH SHUKLA, RAIPUR
ITA 357/BIL/2014[2009-10]Status: Disposed8/8/2018AY 2009-10
DY.C.I.T. 1, BHILAI(CG) vs SHRI NIRMAL KUMAR MEHTA, DURG(CG)
ITA 319/BIL/2014[2011-12]Status: Disposed8/8/2018AY 2011-12
I.T.O. -5, BHILAI(CG) vs SHRI JAI GOVIND YADAV, BHILAI(CG)
ITA 315/BIL/2014[2011-12]Status: Disposed8/8/2018AY 2011-12
DY. C.I.T.1(2), RAIPUR vs M/S RASHMI SPONGE IRON & POWER PVT. LTD, RAIPUR
ITA 188/BIL/2014[2005-06]Status: Disposed8/8/2018AY 2005-06