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ITAT Raipur Bench
3,201 judgments
ABRAR MOHAMMAD,CHAMPA (CG) vs ACIT-CIRCLE, 2(1), BILASPUR(CG)
ITA 24/BIL/2013[2009-10]Status: Disposed8/8/2018AY 2009-10
DCIT, CIRCLE -2(1), BILASPUR(CG) vs ABRAR MOHAMMAD, RAIGARH(C.G)
ITA 15/BIL/2013[2009-10]Status: Disposed8/8/2018AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1), BILASPUR(CG) vs M/S M/S SUBHASH KUMAR AGRAWAL, RAIGARH(CG)
ITA 61/BIL/2017[2011-12]Status: Disposed7/8/2018AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX 2(1), RIAPUR, RAIPUR (CG) vs M/S M/S SHREE NAOKDA INDUSTRIES LTD, RAIPUR (CG)
ITA 45/BIL/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME-TAX-1(1),RAIPUR, RAIPUR (CG) vs M/S SHRI RAM FINANCE CORPORATION PVT LTD, BALODA BAZAR(C.G0
ITA 44/BIL/2017[2013-14]Status: Disposed7/8/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX 1(1), BHILAI vs M/S GANPATI MOTORS, BHILAI
ITA 224/RPR/2017[2012-13]Status: Disposed7/8/2018AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX-CENTRAL CIRCLE-2, RAIPUR (CG) vs SHRI SHRI KAMAL KISHORE AGRAWAL, RAIGARH, RAIGARH(CG)
ITA 176/BIL/2017[2011-12]Status: Disposed7/8/2018AY 2011-12
THE INCOME TAX OFFICER -1(4), BHILAI, BHILAI(CG) vs SMT SMT SULOCHANA DEV CHHATIJA, DURG(CG)
ITA 171/BIL/2017[2012-13]Status: Disposed7/8/2018AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX-4(1),RAIPUR, RAIPUR (CG) vs M/S M/S GP ISPAT PVT. LDT, RAIPUR (CG)
ITA 165/BIL/2017[2012-13]Status: Disposed7/8/2018AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX-4(1),RAIPUR, RAIPUR (CG) vs SHRI SHRI LALIT KUMAR CHOPDA, RAIPUR (CG)
ITA 164/BIL/2017[2012-13]Status: Disposed7/8/2018AY 2012-13
THE INCOME TAX OFFICER, WARD-1(2),BILASPUR, BILASPUR(CG) vs SMT SMT. SEEMA CHADHA, BILASPUR, BILASPUR(CG)
ITA 156/BIL/2017[2014-15]Status: Disposed7/8/2018AY 2014-15
THE INCOME TAX OFFICER, WARD-1(2),BILASPUR, BILASPUR(CG) vs SHRI SHRI KABBEER P CHADHA, BILASPUR, BILASPUR(CG)
ITA 155/BIL/2017[2014-15]Status: Disposed7/8/2018AY 2014-15
THE INCOME TAX OFFICER -1(1), RAIPUR (CG) vs SHRI SHRI VIMAL CHAWDA, RAIPUR (CG)
ITA 345/BIL/2016[2013-14]Status: Disposed7/8/2018AY 2013-14
THE INCOME TAX OFFICER -1(1), RAIPUR (CG) vs SHRI SHRI VIMAL CHOPDA, RAIPUR (CG)
ITA 344/BIL/2016[2012-13]Status: Disposed7/8/2018AY 2012-13
THE INCOME TAX OFFICER ( EXEMPTION), RAIPUR (CG) vs M/S RAMNATH BHIMSEN CHARITABLE TRUST, RAIPUR (CG)
ITA 249/BIL/2016[2011-12]Status: Disposed7/8/2018AY 2011-12
THE INCOME TAX OFFICER ( EXEMPTION), RAIPUR (CG) vs M/S RAMNATH BHIMSEN CHARITABLE TRUST, RAIPUR (CG)
ITA 248/BIL/2016[2010-11]Status: Disposed7/8/2018AY 2010-11
THE INCOME TAX OFFICER ( EXEMPTION)-I, RAIPUR (CG) vs M/S RAMNATH BHIMSEN CHARITABLE TRUST, RAIPUR (CG)
ITA 247/BIL/2016[2009-10]Status: Disposed7/8/2018AY 2009-10
DY C.I.T..1(1), RAIPUR (CG) vs M/S ARUN TRADE COMBINE, RAIPUR (CG)
ITA 215/BIL/2014[2011-12]Status: Disposed7/8/2018AY 2011-12
I.T.O. WARD -2(4), RAIPUR (CG) vs M/S LOHA UDYOG, RAIPUR
ITA 169/BIL/2014[2009-10]Status: Disposed7/8/2018AY 2009-10
THE DY. CIT-1(1), RAIPUR (CG) vs DR. ASHISH MALHOTRA, RAIPUR (CG)
ITA 100/BIL/2014[2004-05]Status: Disposed7/8/2018AY 2004-05