← All Benches
ITAT Raipur Bench
3,201 judgments
THE INCOME TAX OFFICER -2(1), BHILAI, BHILAI(CG) vs M/S TANISHQ EXPORTS PVT LTD, DURG, DURG(CG)
ITA 89/BIL/2017[2012-13]Status: Disposed6/8/2018AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs THE ST. FRANCIS EDUCATIONAL SOCIETY, BILASPUR(CG)
ITA 220/BIL/2016[2008-09]Status: Disposed6/8/2018AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs THE ST. FRANCIS EDUCATIONAL SOCIETY, BILASPUR(CG)
ITA 219/BIL/2016[2007-08]Status: Disposed6/8/2018AY 2007-08
THE INCOME TAX OFFICER 2(3), BILASPUR(CG) vs M/S WALRAJ SERVICE CENTRE, BILASPUR(CG)
ITA 170/BIL/2016[2005-06]Status: Disposed6/8/2018AY 2005-06
THE DEPUTY COMMISSIONER OF INCOME TAX, BHILAI(CG) vs SHRI BHOWMICK RAJ SINGH, BHILAI(CG)
ITA 142/BIL/2016[2010-11]Status: Disposed6/8/2018AY 2010-11
ACIT-1(2), RAIPUR (CG) vs M/S RADIUS WATER LTD., RAJNANDGAON
ITA 195/BIL/2012[2004-05]Status: Disposed6/8/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX-1(2), RAIPUR (CG) vs KLOWIN BUSINESS (INDIA) LIMITED, RAIPUR
ITA 158/BIL/2011[2008-09]Status: Disposed6/8/2018AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME-TAX-2(1), BHILAI(CG) vs M/S M/S DHANLAXMI PAPER MILLS PVT LTD, RAJNANDGAON
ITA 319/BIL/2016[2011-12]Status: Disposed6/8/2018AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG) vs HRI SHRI RAJ KUMAR SIHANI, RAIPUR (CG)
ITA 234/BIL/2016[2012-13]Status: Disposed6/8/2018AY 2012-13
THE INCOME TAX OFFICER ( EXEMPTION), BILASPUR(CG) vs M/S MARGDARSHAN SANSTHAN, AMBIKAPUR (CG)
ITA 222/BIL/2016[2010-11]Status: Disposed6/8/2018AY 2010-11
JEEVAN SOLVEX PVT.LTD,RAJNANDGAON vs I.T.O.-1, RAJNANDGAON
ITA 91/BIL/2015[2010-11]Status: Disposed6/6/2018AY 2010-11
M/S JILA SAHAKARI KENDRIYA BANK MARYADIT,RAIPUR vs DY.. C.I.T.-1(1), RAIPUR
ITA 53/BIL/2015[2010-11]Status: Disposed6/6/2018AY 2010-11
SMT. SHOBHNA DAS,BHILAI(CG) vs DY.. C.I.T.-1, BHILAI(CG)
ITA 122/BIL/2015[2010-11]Status: Disposed6/6/2018AY 2010-11
DY C.I.T..1(1), RAIPUR (CG) vs SHRI ISMAIL MOHAMMED, RAIPUR (CG)
ITA 214/BIL/2014[2011-12]Status: Disposed6/6/2018AY 2011-12
THE DY. CIT- 2(1), RAIPUR (CG) vs SHRI GOVERDHAN DAS KHANDELWAL, RAIPUR (CG)
ITA 138/BIL/2014[2011-12]Status: Disposed6/6/2018AY 2011-12
SHRI SHRI BIHARILAL PATEL,RAIGARH(CG) vs THE INCOME TAX OOFICER-1, RAIGARH(CG)
ITA 218/BIL/2016[2012-13]Status: Disposed4/6/2018AY 2012-13
M/S M/S EICS TECHNOLOGY PVT LTD.,BILASPUR(CG) vs THE INCOME TAX OFFICER, WARD-1(1), BILASPUR(CG)
ITA 189/BIL/2016[2011-12]Status: Disposed4/6/2018AY 2011-12
M/S M/S EICS CONSULTANCY PVT LTD.,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX, BILASPUR(CG)
ITA 188/BIL/2016[2011-12]Status: Disposed4/6/2018AY 2011-12
M/S AGRAWAL INFRABUILD P. LTD.,BILASPUR(CG) vs DY.. C.I.T. CIRCLE-1(1), BILASPUR(CG)
ITA 136/BIL/2015[2011-12]Status: Disposed4/6/2018AY 2011-12
M/S D.C CONSTRUCTION,BILASPUR(CG) vs DY.. C.I.T. CIRCLE-1(1), BILASPUR(CG)
ITA 134/BIL/2015[2010-11]Status: Disposed4/6/2018AY 2010-11