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ITAT Raipur Bench

3,210 judgments

M/S SARASWATI COLD STORAGE,JASPUR vs INCOME TAX OFFICER-2, RAIGARH, RAIGARH

ITA 193/RPR/2017[2011-12]Status: Disposed2/7/2021AY 2011-12

M/S SARASWATI COLD STORAGE,JASPUR vs INCOME TAX OFFIER-2, RAIGARH, RAIGARH

ITA 192/RPR/2017[2010-11]Status: Disposed2/7/2021AY 2010-11

M/S SARASWATI COLD STORAGE,JASPUR vs INCOME TAX OFFICER-2, RAIGARH, RAIGARH

ITA 191/RPR/2017[2009-10]Status: Disposed2/7/2021AY 2009-10

M/S SARASWATI COLD STORAGE,JAHPUR vs INCOME TAX OFFICER-2, RAIGARH, RAIGARH

ITA 190/RPR/2017[2008-09]Status: Disposed2/7/2021AY 2008-09

M/S SARASWATI COLD STORAGE,JASHPUR vs INCOME TAX OFFICER-2, RAIGARH

ITA 189/RPR/2017[2007-08]Status: Disposed2/7/2021AY 2007-08

SHRI KANHAIYA LAL SARAF,AMBIKAPUR (CG) vs THE INCOME TAX OFFICER, AMBIKAPUR, AMBIKAPUR (CG)

ITA 172/BIL/2017[2010-11]Status: Disposed2/7/2021AY 2010-11

SHRI SHRI MAHESH PRASAD SINGH,SURGUJA(CG) vs THE INCOME TAX OFFICER, AMBIKAPUR, SURGUJA(CG)

ITA 152/BIL/2017[2009-10]Status: Disposed2/7/2021AY 2009-10

SHRI SHRI SHIV KUMAR AGRAWAL, RAIGARH,RAIGARH(CG) vs THE INCOME TAX OFFICER-2, RAIGARH, RAIGARH(CG)

ITA 100/BIL/2017[2010-11]Status: Disposed2/7/2021AY 2010-11

SHRI SHRI DEEPAK KUMAR AGRAWAL,JANJGIR CHAMPA vs THE INCOME TAX OFFICER, WARD-2(2), BILASPUR(CG)

ITA 286/BIL/2016[2010-11]Status: Disposed2/7/2021AY 2010-11

SHRI SHRI VIJAY KUMAR AGRAWAL,AMBIKAPUR (CG) vs THE INCOME TAX OFFICER, AMBIKAPUR (CG)

ITA 271/BIL/2016[2008-09]Status: Disposed2/7/2021AY 2008-09

M/S ANIL CONSTRUCTION COMPANY,KORBA(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-II, BILASPUR(CG)

ITA 192/BIL/2016[2010-11]Status: Disposed2/7/2021AY 2010-11

SHAMROCK BUILDCON PRIVATE LIMITED,RAIPUR vs DIRECTOR OF INCOME TAX(I & CI), BHOPAL

ITA 77/RPR/2019[2016-17]Status: Disposed5/4/2021AY 2016-17

RENU SINGHAL,RIAPUR vs INCOME TAX OFFICER, WARD 3(4), RAIPUR

ITA 185/RPR/2018[2015-16]Status: Disposed5/4/2021AY 2015-16

CHAND SINGHAL,RAIPUR vs INCOME TAX OFFICER-WARD 3(4), RAIPUR

ITA 184/RPR/2018[2015-16]Status: Disposed5/4/2021AY 2015-16

M/S ONIX COMPUTER SERVICE,BHILAI vs INCOME TAX OFFICER WARD 1(2), BHILAI

ITA 147/RPR/2018[2012-13]Status: Disposed5/4/2021AY 2012-13

SHRI VIJAY KUMAR DUGGAR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR

ITA 29/RPR/2020[2015-16]Status: Disposed1/4/2021AY 2015-16

TARUN KUMAR (HUF),RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR

ITA 211/RPR/2019[2017-18]Status: Disposed1/4/2021AY 2017-18

SSCA FUELS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR

ITA 206/RPR/2019[2009-10]Status: Disposed1/4/2021AY 2009-10

MESERS JINKUSHAL MARKETING,DURG vs INCOME TAX OFFICER, WARD 1(2), BHILAI

ITA 203/RPR/2019[2015-16]Status: Disposed1/4/2021AY 2015-16

SHRI LALIT KUMAR CHOPDA,RAIPUR vs INCOME TAX OFFICER 4(3), RAIPUR

ITA 18/RPR/2019[2014-15]Status: Disposed1/4/2021AY 2014-15