← All Benches
ITAT Raipur Bench
3,210 judgments
DINESH KUMAR PANDEY,BILASPUR vs INCOME TAX OFFICER, WARD-2(3), BILASPUR
ITA 107/RPR/2019[2014-15]Status: Disposed29/7/2021AY 2014-15
GULAB CHAND PANDEY,BILASPUR vs INCOME TAX OFFICER, WARD 2(3), BILASPUR
ITA 106/RPR/2019[2014-15]Status: Disposed29/7/2021AY 2014-15
THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1)BILASPUR, BILASPUR(CG)
ITA 160/BIL/2017[2007-08]Status: Disposed29/7/2021AY 2007-08
SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs DY.. C.I.T.-1(1), BILASPUR(CG)
ITA 400/BIL/2014[2007-08]Status: Disposed29/7/2021AY 2007-08
SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs DY.. C.I.T.-1(1), BILASPUR(CG)
ITA 399/BIL/2014[2006-07]Status: Disposed29/7/2021AY 2006-07
DY. C.I.T.2(1), BILASPUR(CG) vs M/S SECL, BILASPUR(CG)
ITA 381/BIL/2014[2007-08]Status: Disposed29/7/2021AY 2007-08
DY.C.I.T. CIR 1(1), BILASPUR(CG) vs M/S SECL, BILASPUR(CG)
ITA 380/BIL/2014[2006-07]Status: Disposed29/7/2021AY 2006-07
SMT. MEERA DEVI AGRAWAL,RAIGARH(C.G) vs THE ITO- 1, RAIGARH(C.G)
ITA 17/BIL/2014[2002-03]Status: Disposed29/7/2021AY 2002-03
SHRI SHRI DEEPAK KUMAR GUPTA,RAIGARH(CG) vs THE INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)
ITA 71/BIL/2017[2008-09]Status: Disposed27/7/2021AY 2008-09
M/S JILA SAHAKARI KENDRIYA BANK MARYADIT,BILASPUR(CG) vs PRINCIPAL COMMISSIONER OF INCOME TAX, BILASPUR(CG)
ITA 147/BIL/2017[2012-13]Status: Disposed27/7/2021AY 2012-13
M/S M/S SHRI SAI CONSTRTUCTION COMPANY,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, KORBA(CG)
ITA 194/BIL/2016[2009-10]Status: Disposed27/7/2021AY 2009-10
KHYATI ISPAT (PRIVATE) LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 100/RPR/2019[2009-10]Status: Disposed2/7/2021AY 2009-10
SUBHASH CHANDRA BISWAS,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BILASPUR
ITA 74/RPR/2018[2006-07]Status: Disposed2/7/2021AY 2006-07
SMT ANEE ROHDA,RAIPUR vs INCOME TAX OFFICER WARD1(4), RAIPUR
ITA 53/RPR/2018[2013-14]Status: Disposed2/7/2021AY 2013-14
HOTEL BABYLON INTERNATIONAL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), RAIPUR
ITA 208/RPR/2018[2015-16]Status: Disposed2/7/2021AY 2015-16
NARENDRA AGRAWAL,RAIGARH vs INCOME TAX OFFICER, WARD -1, RAIGARH
ITA 154/RPR/2018[2010-11]Status: Disposed2/7/2021AY 2010-11
SHRI SHRI AJAY KUMAR AGRAWAL,RAIGARH(CG) vs THE DY. COMMISSIONER OF INCOME TAX,-1(1),BILASPUR, BILASPUR(CG)
ITA 57/BIL/2017[2010-11]Status: Disposed2/7/2021AY 2010-11
M/S MAA PARVATI ENTERPRISES,KORBA(CG) vs THE INCOME TAX OFFICER-2, KORBA(CG)
ITA 48/BIL/2017[2010-11]Status: Disposed2/7/2021AY 2010-11
SHRI ASHOK KUMAR AGRAWAL,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI
ITA 271/RPR/2017[2014-15]Status: Disposed2/7/2021AY 2014-15
M/S SARASWATI COLD STORAGE,JASPUR vs INCOME TAX OFFICER-2, RAIGARH
ITA 194/RPR/2017[2012-13]Status: Disposed2/7/2021AY 2012-13