← All Benches
ITAT Raipur Bench
3,210 judgments
M/S ABHISHEK STEEL INDUSTRIES LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 71/BIL/2016[2012-13]Status: Disposed2/8/2021AY 2012-13
M/S ABHISHEK STEEL INDUSTRIES LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 69/BIL/2016[2010-11]Status: Disposed2/8/2021AY 2010-11
M/S ABHISHEK STEEL INDUSTRIES LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 68/BIL/2016[2009-10]Status: Disposed2/8/2021AY 2009-10
M/S ABHISHEK STEEL INDUSTRIES LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 67/BIL/2016[2008-09]Status: Disposed2/8/2021AY 2008-09
M/S ABHISHEK STEEL INDUSTRIES LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 66/BIL/2016[2006-07]Status: Disposed2/8/2021AY 2006-07
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 65/BIL/2016[2012-13]Status: Disposed2/8/2021AY 2012-13
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 64/BIL/2016[2011-12]Status: Disposed2/8/2021AY 2011-12
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 63/BIL/2016[2010-11]Status: Disposed2/8/2021AY 2010-11
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 62/BIL/2016[2009-10]Status: Disposed2/8/2021AY 2009-10
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 61/BIL/2016[2007-08]Status: Disposed2/8/2021AY 2007-08
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 60/BIL/2016[2007-08]Status: Disposed2/8/2021AY 2007-08
M/S DEVI IRON & POWER PVT LIMITED,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 59/BIL/2016[2006-07]Status: Disposed2/8/2021AY 2006-07
M/S M/S SHYAM CONSTRUCTION,KAWARDHA (C.G.) vs THE THE INCOME TAX OFFICER, KAWARDHA (C.G.)
ITA 203/BIL/2016[2009-10]Status: Disposed2/8/2021AY 2009-10
SMT SARITA BAJPAI L/H OF LATE SANJAY BAJPAI,RAIPUR (CG) vs DY.CIT-1(1), NOW ACIT-1(1), RAIPUR (CG)
ITA 38/BIL/2014[2009-10]Status: Disposed2/8/2021AY 2009-10
SHRI DEVI DAYAL AGRAWAL,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 89/RPR/2019[2014-15]Status: Disposed29/7/2021AY 2014-15
GIRIRAJ INFOTECH (P) LTD.,RAIPUR vs INCOME TAX OFFICER 2(1), RAIPUR
ITA 83/RPR/2019[2011-12]Status: Disposed29/7/2021AY 2011-12
SKAND ASHRAM,BHILAI vs COMMISSIONER OF INCOMETAX,(EXEMPTION), BHOPAL
ITA 204/RPR/2019[2018-19]Status: Disposed29/7/2021AY 2018-19
SHRI SADHUMARGI SHANTKRANTI JAIN SHRAVAK SANGH C G ORISA,RAIPUR vs COMMISSIONER OF INCOME-TAX( EXEMPTION), BHOPAL
ITA 125/RPR/2019[2019-20]Status: Disposed29/7/2021AY 2019-20
MESERS SHAKTI CONSTRUCTION,DHAMTARI vs PRINCIPAL COMMISSIONER OF INCME TAX-1, RAIPUR
ITA 118/RPR/2019[2014-15]Status: Disposed29/7/2021AY 2014-15
SHRI INDERPAL SINGH JUNEJA,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 111/RPR/2019[2014-115]Status: Disposed29/7/2021AY 2014-115
