← All Benches
ITAT Raipur Bench
3,210 judgments
M/S JAI JOHAR SEWWA SANSTHAN KANGOLI,JAGDALPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 148/BIL/2016[2011-12]Status: Disposed12/8/2021AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI SUBODH SINGHNIA, RAIPUR (CG)
ITA 134/BIL/2016[2012-13]Status: Disposed12/8/2021AY 2012-13
DISTRICT MARKETING OFFICER, CHATTISGARH STATE CO.OP. MKTG. FEDERATION LTD.,JANJGIR-CHAMPA (C.G.) vs ITO(TDS), BILASPUR(CG)
ITA 67/BIL/2015[2012-13]Status: Disposed12/8/2021AY 2012-13
DISTRICT MARKETING OFFICER, CHATTISGARH STATE CO.OP. MKTG. FEDERATION LTD.,JANJGIR-CHAMPA (C.G.) vs ITO(TDS), BILASPUR(CG)
ITA 66/BIL/2015[2011-12]Status: Disposed12/8/2021AY 2011-12
DISTRICT MARKETING OFFICER, CHATTISGARH STATE CO.OP. MKTG. FEDERATION LTD.,JANJGIR-CHAMPA (C.G.) vs ITO(TDS), BILASPUR(CG)
ITA 65/BIL/2015[2010-11]Status: Disposed12/8/2021AY 2010-11
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,JANJGIR CHAMPA vs ITO (TDS), BILASPUR(CG)
ITA 64/BIL/2015[2009-10]Status: Disposed12/8/2021AY 2009-10
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 63/BIL/2015[2013-14]Status: Disposed12/8/2021AY 2013-14
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 62/BIL/2015[2012-13]Status: Disposed12/8/2021AY 2012-13
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 61/BIL/2015[2011-12]Status: Disposed12/8/2021AY 2011-12
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 60/BIL/2015[2010-11]Status: Disposed12/8/2021AY 2010-11
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 59/BIL/2015[2009-10]Status: Disposed12/8/2021AY 2009-10
DISTRICT MARKETING OFFICER, CHAATTISGARH STATE CO-OP. MKTG, FEDRETION LTD.,BILASPUR(CG) vs ITO (TDS), BILASPUR(CG)
ITA 58/BIL/2015[2008-09]Status: Disposed12/8/2021AY 2008-09
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 58/BIL/2016[2012-13]Status: Disposed9/8/2021AY 2012-13
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 57/BIL/2016[2011-12]Status: Disposed9/8/2021AY 2011-12
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 56/BIL/2016[2010-11]Status: Disposed9/8/2021AY 2010-11
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 55/BIL/2016[2009-10]Status: Disposed9/8/2021AY 2009-10
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 54/BIL/2016[2008-09]Status: Disposed9/8/2021AY 2008-09
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 53/BIL/2016[2007-08]Status: Disposed9/8/2021AY 2007-08
M/S SHREE SHYAM SPONGE & POWER PVT LTD,RAIPUR (CG) vs THE PR. COMMISSIONER OF INCOME TAX, BHOPAL
ITA 52/BIL/2016[2006-07]Status: Disposed9/8/2021AY 2006-07
SHREE JAINARAYAN HARIRAM GOEL CHARITABLE TRUST,RAIPUR vs COMMISSIONER OF I NCOME TAX ( EXEMPTION), BHOPAL
ITA 25/RPR/2019[0]Status: Disposed2/8/2021