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ITAT Raipur Bench
3,210 judgments
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 37/RPR/2020[2009-10]Status: Disposed2/9/2021AY 2009-10
HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1, RAIPUR
ITA 44/RPR/2021[2017-18]Status: Disposed13/8/2021AY 2017-18
HITESH GOLCHHA, RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 43/RPR/2021[2016-17]Status: Disposed13/8/2021AY 2016-17
HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 42/RPR/2021[2015-16]Status: Disposed13/8/2021AY 2015-16
HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 41/RPR/2021[2014-15]Status: Disposed13/8/2021AY 2014-15
SHRI RAKESH CHOPRA,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI
ITA 63/RPR/2020[2013-14]Status: Disposed13/8/2021AY 2013-14
M/S BHARAT AGRO INDUSTRIES,RAIPUR vs INCOME TAX OFFICER, WARD 1(3), RAIPUR
ITA 263/RPR/2017[2012-13]Status: Disposed13/8/2021AY 2012-13
RAIGARH NAGRIK SAHKARI BANK MARYADIT,RAIGARH(CG) vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)
ITA 117/BIL/2017[2009-10]Status: Disposed13/8/2021AY 2009-10
RAIGARH NAGRIK SAHKARI BANK MARYADIT,RAIGARH(CG) vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)
ITA 115/BIL/2017[2008-09]Status: Disposed13/8/2021AY 2008-09
DY.C.I.T. CIRCLE KORBA, KORBA(CG) vs M/S BLACK DIAMOND EQUIPMENT P.LTD., KORBA(CG)
ITA 89/BIL/2015[2011-12]Status: Disposed13/8/2021AY 2011-12
MESERS BHILAI CEMENT,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI
ITA 8/RPR/2020[2010-11]Status: Disposed12/8/2021AY 2010-11
SHRIMATI NITISHA AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD- 3(2), RAIPUR
ITA 248/RPR/2019[2011-12]Status: Disposed12/8/2021AY 2011-12
INCOME TAX OFFICER, WARD- 2(1), RAIPUR vs SHRI BHANWAR LAL AGRAWAL, RAIPUR
ITA 133/RPR/2019[2010-11]Status: Disposed12/8/2021AY 2010-11
INCOME TAX OFFICER, WARD-3(3), RAIPUR vs SHRI RAMESH VARDIYANI, RAIPUR
ITA 132/RPR/2019[2012-13]Status: Disposed12/8/2021AY 2012-13
SHREEMATI PRATIBHA A HARISHCHANDRA,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI
ITA 121/RPR/2019[2013-14]Status: Disposed12/8/2021AY 2013-14
M/S M/S JAY AMBEY TRANSPORT CO,KANKER vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-II, RAIPUR (CG)
ITA 327/BIL/2016[2011-12]Status: Disposed12/8/2021AY 2011-12
M/S PREM PRAKASH MANDAL SEWA TRUST,BALODA BAZAR(C.G0 vs THE INCOME TAX OFFICER (EXEMPTION) -1, RAIPUR (CG)
ITA 263/BIL/2016[2011-12]Status: Disposed12/8/2021AY 2011-12
M/S PREM PRAKASH MANDAL SEWA TRUST,BALODA BAZAR(C.G0 vs THE INCOME TAX OFFICER (EXEMPTION) -1, RAIPUR (CG)
ITA 262/BIL/2016[2008-09]Status: Disposed12/8/2021AY 2008-09
SHRI SHRI KASTURCHAND BURAD,RAIPUR (CG) vs THE DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL), RAIPUR (CG)
ITA 175/BIL/2016[2012-13]Status: Disposed12/8/2021AY 2012-13
SHRI SHRI MITHILESH KUMAR,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 168/BIL/2016[2009-10]Status: Disposed12/8/2021AY 2009-10