← All Benches
ITAT Raipur Bench
3,210 judgments
ABIS BROILER PRIVATE LIMITED( A PRIVATE LIMITED COMPANY),RAJNANDGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR
ITA 92/RPR/2019[2012-13]Status: Disposed29/9/2021AY 2012-13
M/S. RAKESH KUMAR JAIN,CHAMPA (CG) vs ITO, WARD- 2(2), BILASPUR(CG)
ITA 27/BIL/2015[2010-11]Status: Disposed29/9/2021AY 2010-11
MESERS TOPWORTH STEELS AND POWER PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR
ITA 71/RPR/2019[2010-11]Status: Disposed23/9/2021AY 2010-11
MESERS TOPWORTH STEELS AND POWER PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR
ITA 70/RPR/2019[2009-10]Status: Disposed23/9/2021AY 2009-10
MESERS TOPWORTH STEELS AND POWER PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR
ITA 69/RPR/2019[2008-09]Status: Disposed23/9/2021AY 2008-09
M/S R.R.ISPAT LTD,RAIPUR vs C.I.T-1, RAIPUR
ITA 71/BIL/2015[2010-11]Status: Disposed23/9/2021AY 2010-11
SHIR BAJRANG POWER AND ISPAT LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 32/RPR/2021[2011-12]Status: Disposed21/9/2021AY 2011-12
MESERS GOYAL INFRAVENTURES PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 246/RPR/2019[2012-13]Status: Disposed14/9/2021AY 2012-13
MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 243/RPR/2019[2015-16]Status: Disposed14/9/2021AY 2015-16
MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 242/RPR/2019[2014-15]Status: Disposed14/9/2021AY 2014-15
MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 241/RPR/2019[2012-13]Status: Disposed14/9/2021AY 2012-13
MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 240/RPR/2019[2011-12]Status: Disposed14/9/2021AY 2011-12
SURESH CHAND SURANA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-4(1), RAIPUR
ITA 25/RPR/2021[2016-17]Status: Disposed6/9/2021AY 2016-17
SHRI SHAKTIDHAM INFRAVENTURE PRIVATE LIMITED,BILASPUR vs PR. COMMISSIONER OF INCOME TAX, BILASPUR
ITA 71/RPR/2020[2015-16]Status: Disposed6/9/2021AY 2015-16
MAHABIR PRASAD,SARGUJA vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 54/RPR/2021[2015-16]Status: Disposed2/9/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 42/RPR/2020[2014-15]Status: Disposed2/9/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 41/RPR/2020[2013-14]Status: Disposed2/9/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 40/RPR/2020[2012-13]Status: Disposed2/9/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 39/RPR/2020[2011-12]Status: Disposed2/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX( CENTRAL)-2, RAIPUR vs MESERS SHREE JAGDAMBA CONSTRUCTION COMPANY, RAIPUR
ITA 38/RPR/2020[2010-11]Status: Disposed2/9/2021AY 2010-11
