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ITAT Raipur Bench
3,210 judgments
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHREE SHYAM SPONGE & POWER P.LTD, RAIPUR
ITA 245/BIL/2014[2008-09]Status: Disposed21/10/2021AY 2008-09
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHREE SHYAM SPONGE & POWER P.LTD, RAIPUR
ITA 244/BIL/2014[2007-08]Status: Disposed21/10/2021AY 2007-08
D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHREE SHYAM SPONGE & POWER P.LTD, RAIPUR
ITA 243/BIL/2014[2006-07]Status: Disposed21/10/2021AY 2006-07
RAJESH CHAND SURANA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 45/RPR/2021[2016-17]Status: Disposed14/10/2021AY 2016-17
JAI GURUDEV INFRASTRUCTURE PVT. LTD,BILASPUR vs PR. CIT, BILASPUR
ITA 65/RPR/2020[2015-16]Status: Disposed14/10/2021AY 2015-16
BRAJESH KHANDELWAL,DHAMTARI vs PRINCIPAL COMMISSIONER OF INCOME TAX, -I, RAIPUR
ITA 117/RPR/2019[2014-15]Status: Disposed14/10/2021AY 2014-15
ANKIT AGRAWAL,JANJGIR CHAMPA vs PR. COMMISSIONER OF INCOME TAX, BILASPUR
ITA 84/RPR/2020[2015-16]Status: Disposed12/10/2021AY 2015-16
MEENA CHOUDHARY,BILASPUR vs INCOME TAX OFFICER, WARD 1(1), BILASPUR
ITA 70/RPR/2020[2015-16]Status: Disposed12/10/2021AY 2015-16
MESERS VISHAL AUTOMOBILE,BILASPUR vs PR.COMMISSIONER OF INCOME TAX, BILASPUR
ITA 85/RPR/2019[2014-15]Status: Disposed12/10/2021AY 2014-15
SURENDRA KUMAR DAGA,RAIPUR vs ITO, WARD - 36(2), KOLKATA, KOLKATA
ITA 915/KOL/2018[2013-14]Status: Disposed12/10/2021AY 2013-14
MESERS DHARIWAL BROTHERS,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR
ITA 186/RPR/2018[2013-14]Status: Disposed5/10/2021AY 2013-14
SHRI SHRI BASANT KUMAR JAIN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 191/BIL/2016[2012-13]Status: Disposed4/10/2021AY 2012-13
SATYA POWER AND ISPAT LTD.,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 52/RPR/2021[2013-14]Status: Disposed29/9/2021AY 2013-14
SATYA POWER AND ISPAT LTD.,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR
ITA 51/RPR/2021[2012-13]Status: Disposed29/9/2021AY 2012-13
M/S. MAHAVIR ASHOK ENTERPRISES P. LTD.,RAIPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 46/RPR/2021[2017-18]Status: Disposed29/9/2021AY 2017-18
LAHARI LAMINATES PVT. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 35/RPR/2021[2011-12]Status: Disposed29/9/2021AY 2011-12
DILIP SANGOI,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 34/RPR/2021[2016-17]Status: Disposed29/9/2021AY 2016-17
ARVIND SANGOI,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 33/RPR/2021[2016-17]Status: Disposed29/9/2021AY 2016-17
KAMLESH JAIN & SONS HUF,RAIPUR vs INCOME TAX OFFICER-3(2), RAIPUR
ITA 26/RPR/2021[2016-17]Status: Disposed29/9/2021AY 2016-17
M/S VIMLA INFRASTRUCTURE (INDIA) PRIVATE LIMITED,RAIPUR vs PR. COMMISSIONER OF INCOMETAX-1, RAIPUR
ITA 18/RPR/2021[2015-16]Status: Disposed29/9/2021AY 2015-16
