← All Benches
ITAT Raipur Bench
3,210 judgments
SHRI SANTOO AGRAWAL,RAJIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR
ITA 148/RPR/2019[20123-14]Status: Disposed1/4/2021
SHRI ASHOK KUMAR SONI,KANKER vs INCOME TAX OFFICER,WARD, KANKER
ITA 29/RPR/2018[2011-12]Status: Disposed1/4/2021AY 2011-12
SHRI NARENDRA KESHWANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR
ITA 22/RPR/2018[2012-13]Status: Disposed1/4/2021AY 2012-13
SHRI PREM SHANKAR JHA,KORBA vs JOINT COMMISSIONER OF INCOME TACX, RANGE-1, BILASPUR
ITA 120/RPR/2018[2011-12]Status: Disposed1/4/2021AY 2011-12
SMT SUSHMA MAHADIK,RAIPUR vs ASISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR
ITA 115/RPR/2018[2013-14]Status: Disposed1/4/2021AY 2013-14
SHRI MOHAN SONI,JANJGIR CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA, JANJGIR CHAMPA
ITA 151/BIL/2017[2012-13]Status: Disposed26/3/2021AY 2012-13
M/S M/S SHREE RAM VIHAR,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG)
ITA 322/BIL/2016[2010-11]Status: Disposed26/3/2021AY 2010-11
M/S M/S SHREE RAM VIHAR,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG)
ITA 321/BIL/2016[2009-10]Status: Disposed26/3/2021AY 2009-10
SHRI SUBHASH PRASAD SAO & SONS(HUF),DURG(CG) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI(CG)
ITA 82/RPR/2019[2015-16]Status: Disposed19/3/2021AY 2015-16
VARDAAN INFRASTRUCTURE PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR
ITA 172/RPR/2019[2013-14]Status: Disposed19/3/2021AY 2013-14
SHRIMATI SARITA CHOUDHARI,RAIPUR vs INCOME TAX OFFICER, WARD-3(3), RAIPUR
ITA 159/RPR/2019[2008-09]Status: Disposed19/3/2021AY 2008-09
SHRIMATI REENA CHOUDHARI,RAIPUR vs INCOME TAX OFFICER, WARD - 3(3), RAIPUR
ITA 158/RPR/2019[2008-09]Status: Disposed19/3/2021AY 2008-09
SHRIMATI MANJU CHOUDHARI,RAIPUR vs INCOME TAX OFFICER, WARD-3(3), RAIPUR
ITA 155/RPR/2019[2008-09]Status: Disposed19/3/2021AY 2008-09
ALOK CHOUHDARY,RAIPUR vs ASSISTASNT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 123/RPR/2019[2014-15]Status: Disposed19/3/2021AY 2014-15
MESERS SRI SAINATH INDUSTRIES PRIVATE LIMITED,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR
ITA 219/RPR/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
SHRI SUBHASH PRASAD SAO & SONS(HUF),DURG(CG) vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 150/BIL/2016[2011-12]Status: Disposed19/3/2021AY 2011-12
RITURAJ STEEL PRIVATE LIMITED,BILASPUR vs PR.COMMISSIONER OF INCOME TAX, BILASPUR
ITA 84/RPR/2019[2014-15]Status: Disposed12/3/2021AY 2014-15
SHRI RAJENDRA KUMAR AGRAWAL,NEORA, RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR
ITA 213/RPR/2018[2013-14]Status: Disposed12/3/2021AY 2013-14
SHRI V. KOTESHWAR RAO,BILASPUR vs INCOME TAX OFFICER, WARD 2(1), BILASPUR
ITA 285/RPR/2017[2008-09]Status: Disposed12/3/2021AY 2008-09
SHRI SHRI ASHOK KUMAR MITTAL,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, KORBA(CG)
ITA 329/BIL/2016[2012-13]Status: Disposed12/3/2021AY 2012-13
