← All Benches
ITAT Raipur Bench
3,210 judgments
SHRI SHRI ASHOK KUMAR MITTAL,KORBA(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-I, BILASPUR(CG)
ITA 328/BIL/2016[2011-12]Status: Disposed12/3/2021AY 2011-12
THE KOYLA KARAMCHARI GRIHA NIRMAN AVM KALYAN SAHAKARI SAMITI MARYADIT,BILASPUR(CG) vs THE INCOME TAX OFFICER, WARD-1(1), BILASPUR(CG)
ITA 316/BIL/2016[2011-12]Status: Disposed12/3/2021AY 2011-12
SHRI VIMAL KUMAR SOMANI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 118/BIL/2016[2013-14]Status: Disposed12/3/2021AY 2013-14
ASHOK KUMAR MITTAL,KORBA(CG) vs JCIT, KORBA RANGE, KORBA(CG)
ITA 82/BIL/2015[2010-11]Status: Disposed12/3/2021AY 2010-11
SASI KUMAR M.N.NAIR,RAIGARH(CG) vs DY.. C.I.T.-1(1), RAIGARH(CG)
ITA 113/BIL/2015[2010-11]Status: Disposed12/3/2021AY 2010-11
KOYALA KARMACHARI GRIH NIRMAN AVM KALYAN SAHAKARI SAMITI MARYADIT,BILASPUR(CG) vs I.T.O. WARD A(1), BILASPUR(CG)
ITA 317/BIL/2014[2010-11]Status: Disposed12/3/2021AY 2010-11
SHREESALASAR AGRICULTURE & REALCON PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR
ITA 19/RPR/2020[2016-17]Status: Disposed24/2/2021AY 2016-17
SMT. SARIKA AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD-1(4), RAIPUR
ITA 58/RPR/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
M/S ASHISH INDUSTRIAL 7 COMMERCIAL ENTERPRISES PVT. LTD., BHILAI,BHILAI(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1),BHLAI, BHILAI(CG)
ITA 19/BIL/2017[2012-13]Status: Disposed24/2/2021AY 2012-13
SHRI SHRI SHYAM HARI GUPTA,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-2(3), RAIPUR (CG)
ITA 320/BIL/2016[2010-11]Status: Disposed24/2/2021AY 2010-11
SHRI SHRI KISHORE KUNDNANI,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)
ITA 311/BIL/2016[2012-13]Status: Disposed24/2/2021AY 2012-13
SHRI SHRI KISHORE KUNNANI,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)
ITA 309/BIL/2016[2007-08]Status: Disposed24/2/2021AY 2007-08
SHRI SHRI KISHORE KUNNANI,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)
ITA 308/BIL/2016[2006-07]Status: Disposed24/2/2021AY 2006-07
MESERS BHAGWATI INDUSTRIES,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), RAIPUR
ITA 167/RPR/2019[2013-14]Status: Disposed15/2/2021AY 2013-14
M/S KAMAL SOLVENT EXTRACTIONS PRIVATE LIMITED,RAJNANDGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR
ITA 46/RPR/2018[2015-16]Status: Disposed15/2/2021AY 2015-16
SHRI BISHAN KUMAR GOYAL,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI
ITA 24/RPR/2018[2014-15]Status: Disposed15/2/2021AY 2014-15
CHHATTISGARH STATE BEVERAGES CORPORATION LIMITED,RAIPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), RAIPUR
ITA 221/RPR/2018[2015-16]Status: Disposed15/2/2021AY 2015-16
SARITA DOSHI,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI
ITA 197/RPR/2018[2012-13]Status: Disposed15/2/2021AY 2012-13
M/S JTC CONSTRUCTION INDIA PRIVATE LIMITED,KORBA vs INCOME TAX OFFICER, WARD-I, KORBA
ITA 128/RPR/2018[2012-13]Status: Disposed15/2/2021AY 2012-13
SMT. SAVITA DEVI SHARMA,JANJGIR CHAMPA vs ICOME TAX OFFICER, JANJGIR CHAMPA
ITA 1/RPR/2018[2008-09]Status: Disposed15/2/2021AY 2008-09
