← All Benches
ITAT Raipur Bench
3,210 judgments
SHRI SHRI GOPAL KRISHNA AGRAWAL,RAIGARH(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1)BILASPUR, BILASPUR(CG)
ITA 54/BIL/2017[2010-11]Status: Disposed15/2/2021AY 2010-11
M/S CHHATTISGARH STATE BEVEARAGES CORPORATION LTD,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 3(1), RAIPUR (CG)
ITA 337/BIL/2016[2011-12]Status: Disposed15/2/2021AY 2011-12
M/S POWER CITY COAL PRIVATE LTD,KORBA(CG) vs THE INCOME TAX OFFICER,WARD 1, KORBA(CG)
ITA 293/BIL/2016[2010-11]Status: Disposed15/2/2021AY 2010-11
SHRI RAGHURAJ PRASAD UPADHYAY,RAIPUR vs THE INCOME TAX OFFICER, WARD-1(2), BHILAI
ITA 38/RPR/2018[2014-15]Status: Disposed22/1/2021AY 2014-15
BALDEV SINGH ANOOP SINGH, HUF,RAIPUR vs INCOME TAX OFFICER, WAD 3(2), RAIPUR
ITA 215/RPR/2018[2010-11]Status: Disposed22/1/2021AY 2010-11
SHRI PARAG DOSHI,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI
ITA 198/RPR/2018[2012-13]Status: Disposed22/1/2021AY 2012-13
VARSHA KHANDELWAL,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI
ITA 196/RPR/2018[2012-13]Status: Disposed22/1/2021AY 2012-13
NAVEEN KUMAR PATEL,RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR
ITA 194/RPR/2018[2010-2011]Status: Disposed22/1/2021AY 2010-2011
SHRI VISHAL PATEL,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR
ITA 277/RPR/2017[2011-12]Status: Disposed22/1/2021AY 2011-12
MESERS MANS CONSTRUCTION BUILDERS AND DEVELOPERS,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-I, RAIPUR
ITA 72/RPR/2019[2014-15]Status: Disposed22/12/2020AY 2014-15
SHRI SUSHIL KUMAR AGRAWAL,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, KORBA
ITA 66/RPR/2018[2013-14]Status: Disposed22/12/2020AY 2013-14
AGP ENGINEERING PRIVATE LIMITED,DURG vs INCOME TAX OFFICER, WARD - 1(1), BHILAI
ITA 28/RPR/2018[2009-10]Status: Disposed22/12/2020AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHILAI vs SHRI K.K. BANSAL, BHILAI
ITA 411/RPR/1990[1982-83]Status: Disposed26/11/2020AY 1982-83
ASSISTANT COMMISSIONER OF INCOME TAX, BHILAI vs SHRI K. K. BANSAL, BHILAI
ITA 427/RPR/1989[1981-82]Status: Disposed26/11/2020AY 1981-82
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHILAI vs SHRI MANOJ KUMAR BANSAL L/H OF LATE SHRI D.R. BANSAL, BHILAI
ITA 425/RPR/1989[1982-83]Status: Disposed26/11/2020AY 1982-83
ASSISTANT COMMISSIONER OF INCOME TAX, BHILAI vs SHRI D. R. BANSAL (HUF), BHILAI
ITA 393/RPR/1989[1983-84]Status: Disposed26/11/2020AY 1983-84
ASSISTANT COMMISSIONER OF INCOME TAX, BHILAI vs SHRI V. K. BANSAL, BHILAI
ITA 390/RPR/1989[1979-80]Status: Disposed26/11/2020AY 1979-80
ASSISTANT COMMISSIONER OF INCOME TAX, BHILAI vs M/S. CHHATISGARH IRON & STEEL WORKS, BHILAI
ITA 537/RPR/1988[1981-82]Status: Disposed26/11/2020AY 1981-82
INCOME TAX OFFICER, E-WARD, RAIPUR vs SHRI V. K. BANSAL, BHILAI
ITA 823/RPR/1984[1980-81]Status: Disposed26/11/2020AY 1980-81
ASSISTANT COMMISSIONER OF INCOME TAX, BHILAI vs SHRI MANOJ KUMAR BANSAL L/H OF LATE SMT. PUSHPA BANSAL, BHILAI
ITA 395/RPR/1989[1981-82]Status: Disposed26/11/2020AY 1981-82
