← All Benches

ITAT Raipur Bench

3,210 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHILAI vs M/S BANSAL BROTHERS, BHILAI

ITA 541/RPR/1988[1978-79]Status: Disposed26/11/2020AY 1978-79

INCOME TAX OFFICER, E-WARD, RAIPUR vs SHRI MANOJ KUMAR BANSAL L/H OF LATE SHRI D.R. BANSAL, BHILAI

ITA 822/RPR/1984[1980-81]Status: Disposed26/11/2020AY 1980-81

M/S KARUNA DISTRIBUTORS PRIVATE LIMITED,JODHPUR vs INCOME TAX OFFICER, WARD- 1(1), BILASPUR

ITA 55/RPR/2018[2014-15]Status: Disposed8/11/2019AY 2014-15

SHRI RAKESH TIWARI,RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR

ITA 195/RPR/2018[2015-16]Status: Disposed8/11/2019AY 2015-16

SATNA DIOCESAB SOCIETY,SATNA vs ASSISTANT COMMISSIONER OF INCOME TAX ( EXEMPTION), RAIPUR

ITA 124/RPR/2018[2014-15]Status: Disposed8/11/2019AY 2014-15

DY.C.I.T. 1, BHILAI(CG) vs SHRI SANDEEP SURENDRAN NAIR, BHILAI(CG)

ITA 318/BIL/2014[2011-12]Status: Disposed8/11/2019AY 2011-12

DY.C.I.T. 1 vs SHRI SANDEEP SURENDRAN NAIR, BHILAI(CG)

ITA 222/BIL/2014[2010-11]Status: Disposed8/11/2019AY 2010-11

GUMLA FLOUR MILLS LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), RAIPUR

ITA 53/RPR/2007[99-2000]Status: Disposed8/11/2019

DY. C.I.T.2(1), RAIPUR (CG) vs M/S RAJESH ATLANI, RAIPUR (CG)

ITA 183/BIL/2014[2009-10]Status: Disposed7/11/2019AY 2009-10

DY. C.I.T.2(1), RAIPUR (CG) vs M/S RAJESH ATLANI, RAIPUR (CG)

ITA 182/BIL/2014[2008-09]Status: Disposed7/11/2019AY 2008-09

DY. C.I.T.2(1), RAIPUR (CG) vs M/S RAJESH ATLANI, RAIPUR (CG)

ITA 181/BIL/2014[2007-08]Status: Disposed7/11/2019AY 2007-08

I.T.O. WARD -2(1), RAIPUR (CG) vs M/S GEEKEE COLONIZERS AND BUILDERS LTD., RAIPUR

ITA 172/BIL/2014[2007-08]Status: Disposed7/11/2019AY 2007-08

I.T.O. WARD -2(1), RAIPUR (CG) vs M/S GEEKEE COLONIZERS AND BUILDERS LTD., RAIPUR

ITA 171/BIL/2014[2006-07]Status: Disposed7/11/2019AY 2006-07

DY.COMMISSIONER OF INCOME -TAX 1(1), RAIPUR (CG) vs SHRI SANDEEP BAHAL L/H OF LATE SHRI PREM SAGAR BEHL, RAIPUR (CG)

ITA 56/BIL/2012[2009-10]Status: Disposed7/11/2019AY 2009-10

SHRI SANDEEP BAHAL L/H OF LATE SHRI PREM SAGAR BAHAL,RAIPUR (CG) vs J.C.I.T,RANGE-1, RAIPUR (CG)

ITA 52/BIL/2012[2009-10]Status: Disposed7/11/2019AY 2009-10

D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHAMAYA STEEL INDUSTRIES LTD, RAIPUR

ITA 233/BIL/2014[2010-11]Status: Disposed7/11/2019AY 2010-11

D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHAMAYA STEEL INDUSTRIES LTD, RAIPUR

ITA 232/BIL/2014[2009-10]Status: Disposed7/11/2019AY 2009-10

DY. C.I.T.2(1), RAIPUR (CG) vs M/S RAJESH ATLANI, RAIPUR (CG)

ITA 184/BIL/2014[2010-11]Status: Disposed7/11/2019AY 2010-11

INCOME TAX OFFICER, WARD 2(1), RAIPUR vs SHRI ANIL KUMAR AGRAWAL, RAIPUR

ITA 78/RPR/2019[2012-13]Status: Disposed6/11/2019AY 2012-13

INCOME TAX OFFICER, WARD- 2(1), RAIPUR vs MESERS LUCKY ENGINEERING AND FABRICATION PRIVATE LIMITED, RAIPUR

ITA 61/RPR/2019[2010-11]Status: Disposed6/11/2019AY 2010-11