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ITAT Raipur Bench

3,210 judgments

INCOME TAX OFFICER, JAGDALPUR vs SHRI RAJENDRA PRASENDRA SINHA, JAGDALPUR

ITA 26/RPR/2019[2015-16]Status: Disposed6/11/2019AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR vs SHRI SUNIL KUMAR SHARMA, RAIPUR

ITA 21/RPR/2019[2013-14]Status: Disposed6/11/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR vs SHRI SHYAM SUNDER SHARMA, RAIPUR

ITA 20/RPR/2019[2013-14]Status: Disposed6/11/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR vs MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA, JABALPUR

ITA 138/RPR/2019[2008-09]Status: Disposed6/11/2019AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR vs SHRI AMIT AGRAWAL, RAIPUR

ITA 10/RPR/2019[2014-15]Status: Disposed6/11/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), RAIPUR vs M/S BALDEV ALLOYS PRIVATE LIMITED, RAIPUR

ITA 83/RPR/2018[2012-13]Status: Disposed6/11/2019AY 2012-13

ASSISTANT COMMISSIOMNER OF INCOME TAX, BILASPUR vs M/S BARBARIK PROJECTS LIMITED, SURAJPUR (CG)

ITA 80/RPR/2018[2009-10]Status: Disposed6/11/2019AY 2009-10

THE INCOME TAX OFFICER, WARD 4(3), RAIPUR vs SHRI MUKESH CHOPDA, RAIPUR

ITA 64/RPR/2018[2010-11]Status: Disposed6/11/2019AY 2010-11

INCOME TAX OFFICER, DHAMTARI vs M/S MAA CHANDI RICE INDUSTRIES, DHAMTARI

ITA 5/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

THE ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs SHRI DAMODARDAS MUNDRA, RAJNANDGAON

ITA 34/RPR/2018[2015-16]Status: Disposed6/11/2019AY 2015-16

INCOME TAX OFFICER WARD 3(3), RAIPUR vs SHRI ANIL KUMAR GADIYA, RAIPUR

ITA 214/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

INCOME TAX OFFICER, WARD 3(4), RAIPUR vs JAISUKH LAL DESAI LEGAL HAIR OF SHRIMATI PUSHPA BEN DESAI, RAIPUR

ITA 209/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR (CG) vs SHRI SARDAR BALDEO SINGH BHATIA, RAJNANDGAON

ITA 187/RPR/2018[20-12-13]Status: Disposed6/11/2019

ASSISTANT COMMISSIONER OF INCOME TAX,(CENTRAL CIRCLE)-I, RAIPUR vs SHRIMATI KIRAN BAI KANKARIYA, RAIPUR

ITA 182/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, ( CENTRAL CIRCLE)-1, RAIPUR vs SHRIMATI NAMRATA KANKARIA, RAIPUR

ITA 181/RPR/2018[2015-16]Status: Disposed6/11/2019AY 2015-16

INCOME TAX OFFICER, WRD-3(2), RAIPUR vs BABITA ARYA, RAIPUR

ITA 141/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR vs SHRI PANKAJ MOOLCHAND LAHOTI, RAIPUR

ITA 129/RPR/2018[2014-15]Status: Disposed6/11/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs M/S SHREE SHYAM SPONGE & POWER LTD, RAIPUR

ITA 109/RPR/2018[2013-14]Status: Disposed6/11/2019AY 2013-14

THE INCOME TAX OFFICER -1(4), BHILAI, BHILAI(CG) vs SMT SMT NEETA JAISWAL,KOLKOTTA, KOLKATA

ITA 88/BIL/2017[2012-13]Status: Disposed6/11/2019AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX 4(1), RIAPUR, RAIPUR (CG) vs M/S M/S SUPER RON & STEEL PVT LTD., RAIPUR, RAIPUR (CG)

ITA 86/BIL/2017[2012-13]Status: Disposed6/11/2019AY 2012-13