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ITAT Raipur Bench
3,210 judgments
THE INCOME TAX OFFICER, WARD-1(1),BILASPUR, BILASPUR(CG) vs SHRI SHRI BRIJMOHAN NARANG, BILASPUR(CG)
ITA 63/BIL/2017[2011-12]Status: Disposed6/11/2019AY 2011-12
THE INCOME TAX OFFICER WARD, 2(3) BILASPUR, BILASPUR(CG) vs SHRI SHRI BAJRANG PRASAD AGRAWAL(HUF), BILASPUR(CG)
ITA 62/BIL/2017[2010-11]Status: Disposed6/11/2019AY 2010-11
THE INCOME TAX OFFICER, BHATAPARA, BHATAPARA vs M/S KRISHNA BUILDERS, BHATAPARA
ITA 28/BIL/2017[2008-09]Status: Disposed6/11/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), RAIPUR vs SHRI MANOJ MANTRI, RAIPUR
ITA 262/RPR/2017[2014-15]Status: Disposed6/11/2019AY 2014-15
THE INCOME TAX OFFICER, WARD- 1(3), BHILAI vs SMT. SIMARANJEET KAUR SIDHU, BHILAI
ITA 257/RPR/2017[20111-12]Status: Disposed6/11/2019
INCOME TAX OFFICER, 2(1), RAIPUR vs SHRI MANISH RICHARIA, RAIPUR
ITA 196/RPR/2017[2013-14]Status: Disposed6/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR vs M/S VNEET SINGH CONSTRUCTION COMPANY PVT LTD., BILASPUR
ITA 187/RPR/2017[2014-15]Status: Disposed6/11/2019AY 2014-15
THE INCOME TAX OFFICER -3, RAIGARH, RAIGARH(CG) vs M/S SCC INVESTMENT PVT LTD, RAIGARH(CG)
ITA 168/BIL/2017[2011-12]Status: Disposed6/11/2019AY 2011-12
THE INCOME TAX OFFICER -3, RAIGARH, RAIGARH(CG) vs SMT SMT SEEMA DEVI AGRAWAL, RAIGARH(CG)
ITA 167/BIL/2017[2011-12]Status: Disposed6/11/2019AY 2011-12
THE INCOME TAX OFFICER, WARD-1(1),BILASPUR, BILASPUR(CG) vs SHRI SHRI BRIJMOHAN NARANG, BILASPUR, BILASPUR(CG)
ITA 154/BIL/2017[2012-13]Status: Disposed6/11/2019AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1)BILASPUR, BILASPUR(CG) vs M/S M/S INSPIRE INDUSTRIES PVT LTD, BILASPUR(CG)
ITA 153/BIL/2017[2013-14]Status: Disposed6/11/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BILASPUR(CG) vs M/S. SHRI MOHAN SUKUMARAN, RAIGARH(CG)
ITA 142/BIL/2017[2008-09]Status: Disposed6/11/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX-3(1),RAIPUR, RAIPUR (CG) vs M/S JAGDAMBA STRUCTURALS (INDIA) PVT. LTD., RAIPUR (CG)
ITA 127/BIL/2017[2012-13]Status: Disposed6/11/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX-2(1)BHILAI, BHILAI(CG) vs SHRI SHRI NEMICHAND NAHAR,DURG, DURG(CG)
ITA 10/BIL/2017[2006-07]Status: Disposed6/11/2019AY 2006-07
THE DEPUTY COMMISSIONER OF INCOME TAX, BILASPUR(CG) vs M/S ABHA POWER & STEEL PVT LTD., BILASPUR(CG)
ITA 50/BIL/2016[2010-11]Status: Disposed6/11/2019AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME-TAX-CENTRAL CIRCLE-1, RAIPUR (CG) vs SHRI SHRI ANIL PARAKH, RAIPUR (CG)
ITA 347/BIL/2016[2014-15]Status: Disposed6/11/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME-TAX-1(1), RAIPUR (CG) vs SHRI SHRI HARMINDER SINGH HORA, RAIPUR (CG)
ITA 343/BIL/2016[2010-11]Status: Disposed6/11/2019AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME-TAX-3(1), RAIPUR (CG) vs SHRI SHRI AMARJEET SINGH BHATIA, RAIPUR (CG)
ITA 341/BIL/2016[2008-09]Status: Disposed6/11/2019AY 2008-09
THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, KORBA(CG) vs M/S M/S B.B. VERMA, KORBA(CG)
ITA 331/BIL/2016[2011-12]Status: Disposed6/11/2019AY 2011-12
THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, KORBA(CG) vs SHRI SHRI ASHOK KUMAR MITTAL, KORBA(CG)
ITA 330/BIL/2016[2011-12]Status: Disposed6/11/2019AY 2011-12