SHRI VIJAY KUMAR DUGGAR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR

Income Tax Appellate Tribunal, BENCH, RAIPUR

Before: SHRI R.S.SYAL, VP & SHRI PARTHA SARATHI CHAUDHURY, JM

For Appellant: Shri Sumit Chawla, Shri S. C Bafna, Shri R.B Doshi

For Respondent: Shri Gitesh Kumar

Hearing: 01.04.2020Pronounced: 01.04.2020

आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to : अपीलाथी / The Appellant. 1. प्रत्यथी / The Respondent. 2. 3. The Concerned CIT(Appeals). 4. The Concerned CIT. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, 5. रायपुर / DR, ITAT, Raipur. गार्ड फ़ाइल / Guard File. 6.

आदेशानुसार / BY ORDER, // True Copy //

धनजी सधिव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.

4 VSV Group of 5 cases, Raipur

Date 1 Draft dictated on 01.04.2021 Sr.PS/PS 2 Draft placed before author 01.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order

SHRI VIJAY KUMAR DUGGAR,RAIPUR vs. INCOME TAX OFFICER, WARD-3(1), RAIPUR