← All Benches
ITAT Pune Bench
17,218 judgments
VITTHAL MANIK DHAWALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1539/PUN/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. DAMODAR JAGANATH MALPANI, SANGAMNER
ITA 1374/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SHRI GAUTAM B. LADKAT, PUNE
ITA 1360/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SHRI SAMEER B. LADKAR, PUNE
ITA 1358/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
JAGANNATH TUKARAM MRAGAJALE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD
ITA 1315/PUN/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
MAGARPATTA TOWNSHIP DEVELOPMENT & CONSTRUCTION CO. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1266/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
INCOME -TAX OFFICER, PUNE vs M/S. EISHA SUPERSHWA DEVELOPMENTS, PUNE
ITA 1259/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. KSH INTERNATIONAL PVT.LTD, PUNE
ITA 1242/PUN/2017[2013 -14]Status: Disposed1/8/2019
M/S. NYATI BUILDERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1240/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
RAJESH PANGAL,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1140/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT.LTD, PUNE
ITA 1114/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
EXPRESS CLINICS PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1038/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
RAJENDRA GAIKWAD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1027/PUN/2017[2011-12]Status: Disposed1/8/2019AY 2011-12
BEED TALUKA DHUD VASAYIK SAHAKARI SANGH LTD,BEED vs INCOME-TAX OFFICER, BEED
ITA 1025/PUN/2017[2010-11]Status: Disposed1/8/2019AY 2010-11
SHREE PANDURANG SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1009/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
INCOME-TAX OFFICER vs M/S. SHREE BALAJI UDYOG, JALNA
ITA 965/PUN/2016[2011-12]Status: Disposed1/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX vs AUTOCOMPS ENGINEERING (PUNE) PVT.LTD, PUNE
ITA 2946/PUN/2016[2005-06]Status: Disposed1/8/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI KIRAN L. MANTRI, LATUR
ITA 1930/PUN/2016[2010-11]Status: Disposed1/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs JAIN IRRIGATION SYSTEM LTD., JALGAON
ITA 831/PUN/2015[2009-10]Status: Disposed1/8/2019AY 2009-10
JAIN IRRIGATION SYSTEMS LTD.,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 739/PUN/2015[2009-10]Status: Disposed1/8/2019AY 2009-10
