← All Benches
ITAT Pune Bench
17,218 judgments
PRABHAT DAIRY PVT. LTD.,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR
ITA 545/PUN/2013[2007-08]Status: Disposed1/8/2019AY 2007-08
MERCEDES - BENZ INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1865/PUN/2013[1999-2000]Status: Disposed1/8/2019AY 1999-2000
M/S. TETRA PAK INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE
ITA 136/PUN/2018[2013-14]Status: Disposed31/7/2019AY 2013-14
VIJAY ASHOK JESWANI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 235/PUN/2017[2012-13]Status: Disposed31/7/2019AY 2012-13
NEILSOFT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 221/PUN/2017[2012-13]Status: Disposed31/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs NIELSOFT LIMITED, PUNE
ITA 556/PUN/2016[2011-12]Status: Disposed31/7/2019AY 2011-12
MERCEDES-BENZ INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 546/PUN/2016[2011-12]Status: Disposed31/7/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs MERCEDES - BENZ INDIA PVT. LTD., PUNE
ITA 534/PUN/2016[2011-12]Status: Disposed31/7/2019AY 2011-12
ASSITANT COMMISSIONER OF INCOME-TAX vs MERCEDES BENZ INDIA PVT. LTD., PUNE
ITA 486/PUN/2015[2010-11]Status: Disposed31/7/2019AY 2010-11
MERCEDEZ-BENZ INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMSSIONER OF INCOME-TAX,
ITA 380/PUN/2015[2010-11]Status: Disposed31/7/2019AY 2010-11
FLORESSENCE PERFUMES PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 220/PUN/2015[2010-11]Status: Disposed31/7/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1244/PUN/2015[2008-09]Status: Disposed31/7/2019AY 2008-09
LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 1176/PUN/2015[2008-09]Status: Disposed31/7/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs MERCEDES BENZ INDIA PVT. LTD., PUNE
ITA 566/PUN/2014[2009-10]Status: Disposed31/7/2019AY 2009-10
MERCEDES - BENZ INDIA PRVIATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 514/PUN/2014[2009-10]Status: Disposed31/7/2019AY 2009-10
SHRI VINIT KRISHNAKUMAR GOYAL,PUNE vs ASST. CIT, CIRCLE-9, PUNE
ITA 1471/PUN/2013[2009-10]Status: Disposed31/7/2019AY 2009-10
DEPUTY COMMISSONER OF INCOME-TAX vs THERMAX LIMITED, PUNE
ITA 1289/PUN/2013[2005-06]Status: Disposed31/7/2019AY 2005-06
THERMAX LIMITED,PUNE vs DY. CIT, CIRCLE 10, PUNE
ITA 1033/PUN/2013[2005-06]Status: Disposed31/7/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. XYTEL INDIA PVT.LTD, PUNE
ITA 607/PUN/2018[2012-13]Status: Disposed30/7/2019AY 2012-13
SKK STEEL ENTERPRISES PVT. LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, RAIGAD
ITA 389/PUN/2017[2012-13]Status: Disposed30/7/2019AY 2012-13
