← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs BAJAJ FINANCE LTD., PUNE
ITA 933/PUN/2017[2008-09]Status: Disposed1/8/2019AY 2008-09
INCOME-TAX OFFICER, PUNE vs PRIMIT TECHNOLOGIES, PUNE
ITA 927/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 885/PUN/2017[2010-11]Status: Disposed1/8/2019AY 2010-11
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 884/PUN/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 883/PUN/2017[2008-09]Status: Disposed1/8/2019AY 2008-09
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 882/PUN/2017[2007-08]Status: Disposed1/8/2019AY 2007-08
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 881/PUN/2017[2006-07]Status: Disposed1/8/2019AY 2006-07
ARVIND JANARDAN PANDEY,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 880/PUN/2017[2005-06]Status: Disposed1/8/2019AY 2005-06
SANDHYA RAM JOGDAND,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 818/PUN/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SECO TOOLS INDIA PVT. LTD., PUNE
ITA 813/PUN/2017[2003-04]Status: Disposed1/8/2019AY 2003-04
M/S. BIRLA STEEL CORNER,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 758/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
JOHN DEERE INDIA PVT. LTD,PUNE vs DDIT,(IT) -I, PUNE
ITA 626/PUN/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
INCOME TAX OFFICER, NASHIK vs M/S. MANU RE-ROLLING MILL PVT.LTD, MUMBAI
ITA 561/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
INCOME TAX OFFICER, NASHIK vs M/S. MANU RE-ROLLING MILL PVT.LTD, MUMBAI
ITA 558/PUN/2017[2007-08]Status: Disposed1/8/2019AY 2007-08
INCOME TAX OFFICER, NASHIK vs SINNAR TALUKA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH MARYADIT, SINNAR
ITA 401/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
BHASKAR RAGHUNATH SHELKE,SHIRDI vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 268/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. BHAAWANI SHANKAR GINNING FACTORY, DHULE
ITA 245/PUN/2017[2013-14]Status: Disposed1/8/2019AY 2013-14
INCOME TAX OFFICER vs BABURAO NARAYANRAO SABDE, (HUF), LATUR
ITA 24/PUN/2017[2010-11]Status: Disposed1/8/2019AY 2010-11
KUKADI SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR-CIRCLE, AHMEDNAGAR
ITA 1820/PUN/2017[2014-15]Status: Disposed1/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. LEAR AUTOMOTIVE INDIA PVT.LTD, PUNE
ITA 1788/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13
