← All Benches
ITAT Pune Bench
17,218 judgments
ASHWIN A UTTUTKAR,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1284/PUN/2017[2012-13]Status: Disposed19/8/2019AY 2012-13
MESSUNG SYSTEMS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1129/PUN/2017[2011-12]Status: Disposed19/8/2019AY 2011-12
MRS. KAMAL MURLIDHAR MOKASHI,PUNE vs INCOME-TAX OFFICER,
ITA 939/PUN/2016[2011-12]Status: Disposed19/8/2019AY 2011-12
BURCKHARDT COMPRESSION INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 221/PUN/2016[2011-12]Status: Disposed19/8/2019AY 2011-12
BMC SOFTWARE INDIA PVT. LTD.,PUNE vs DCIT, CIRCLE 1(1), PUNE
ITA 2549/PUN/2012[2008-09]Status: Disposed19/8/2019AY 2008-09
SHRI RAJESH KRISHNAKUMAR GOYAL,PUNE vs ADDL. CIT, PUNE
ITA 1582/PUN/2013[2008-09]Status: Disposed7/8/2019AY 2008-09
CUMMINS INC.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX, PUNE
ITA 2506/PUN/2012[2008-09]Status: Disposed7/8/2019AY 2008-09
M/S. SHREE BALAJI VENTURES,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 402/PUN/2018[2014-15]Status: Disposed6/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs M/S. RAJURI STEEL PVT.LTD, JALNA
ITA 212/PUN/2018[2011-12]Status: Disposed6/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs M/S. META ROLLS & COMMODITIES PVT.LTD, JALNA
ITA 199/PUN/2018[2011-12]Status: Disposed6/8/2019AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1, AURANGABAD vs M/S. EAST WEST SEEDS LTD, AURANGABAD
ITA 179/PUN/2018[2014-15]Status: Disposed6/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs KRISHNA HARIBHAU LOHOKARE, PUNE
ITA 1387/PUN/2018[2013-14]Status: Disposed6/8/2019AY 2013-14
GENNOVA BIOPHARMACEUTICALS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3034/PUN/2017[2013-14]Status: Disposed6/8/2019AY 2013-14
GENNOVA BIOPHARMACEUTICALS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3033/PUN/2017[2012-13]Status: Disposed6/8/2019AY 2012-13
INCOME-TAX OFFICER, WARD - 6(3), PUNE vs MAHARASHTRA BANK EMPLOYEES CO-OP CREDIT SOCIETY LTD, PUNE
ITA 1763/PUN/2017[2014-15]Status: Disposed6/8/2019AY 2014-15
M/S. EAGLE FLASK INDUSTRIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2659/PUN/2016[2000-01]Status: Disposed6/8/2019AY 2000-01
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ADVIK HI-TECH PVT.LTD, PUNE
ITA 38/PUN/2018[2009-10]Status: Disposed1/8/2019AY 2009-10
SHRI. UTTARA CHIDAMBARAM NATARAJA MANDIR TRUST,SATARA vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1977/PUN/2018[N.A]Status: Disposed1/8/2019
OMPRAKASH B. TIWADI,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SOLAPUR
ITA 1733/PUN/2018[2000-01]Status: Disposed1/8/2019AY 2000-01
IMC GLOBAL TECHNOLOGY SERVICES PVT.LTD,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 983/PUN/2017[2012-13]Status: Disposed1/8/2019AY 2012-13