DEPUTY COMMISSIONER OF INCOME TAX,, PUNE vs SHRI GAUTAM B. LADKAT,, PUNE

Income Tax Appellate Tribunal, PUNE BENCH “B”, PUNE

For Appellant: Shri Sharad Shah

For Respondent: Shri Pankaj Garg

Hearing: 18.07.2019Pronounced: 01.08.2019

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to :

अपीलाथ� / The Appellant 2. ��यथ� / The Respondent 3. CIT(A)-5, Pune. 4. Pr. CIT –4, Pune. 5 �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, “बी” / DR, ITAT, “B” Pune; गाड� फाईल / Guard file. 6.

आदेशानुसार/ BY ORDER

// True Copy //

व�र�ठ �नजी स�चव / Sr. Private Secretary आयकर अपील�य अ�धकरण ,पुणे / ITAT, Pune.

DEPUTY COMMISSIONER OF INCOME TAX,, PUNE vs. SHRI GAUTAM B. LADKAT,, PUNE