← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER, NASHIK vs SHRI RAHUL CHANDRAKANT SHAH, NASHIK
ITA 1067/PUN/2011[2008-09]Status: Disposed15/10/2019AY 2008-09
INCOME-TAX OFFICER, NASHIK vs SHRI RAHUL CHANDRAKANT SHAH, NASHIK
ITA 1066/PUN/2011[2007-08]Status: Disposed15/10/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs MARUTI NIVRUTTI NAVALE,(SMALLER HUF), PUNE
ITA 792/PUN/2017[2008-09]Status: Disposed14/10/2019AY 2008-09
SARDAR DASTUR SCHOOLS TRUST,PUNE vs INCOME-TAX OFFICER, (EXEMPTIONS) HQ, PUNE
ITA 398/PUN/2019[2009-10]Status: Disposed11/10/2019AY 2009-10
INCOME-TAX OFFICER, PUNE vs M/S. REGAL FOOTWEAR, PUNE
ITA 203/PUN/2019[2009-10]Status: Disposed11/10/2019AY 2009-10
PRADIP PANACHAND CHOUHAN,KLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 208/PUN/2019[2004-05]Status: Disposed10/10/2019AY 2004-05
PRADIP PANACHAND CHOUHAN,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 207/PUN/2019[2004-05]Status: Disposed10/10/2019AY 2004-05
GANGA NEBULA SAHAKARI GRUHRACHANA SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1840/PUN/2018[2010-11]Status: Disposed10/10/2019AY 2010-11
MAYANK K. BARJATYA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 399/PUN/2019[2008-09]Status: Disposed9/10/2019AY 2008-09
MAHESH D. GHULE,PUNE vs INCOME-TAX OFFICER, WARD - 6 (2), PUNE
ITA 1128/PUN/2019[2010-11]Status: Disposed9/10/2019AY 2010-11
SALASAR WAREHOUSING PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6 (1), PUNE
ITA 1104/PUN/2019[2014-15]Status: Disposed9/10/2019AY 2014-15
SURESH KESHAV WANI,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(4), AURANGABAD
ITA 782/PUN/2018[2005-06]Status: Disposed9/10/2019AY 2005-06
NIVEDITA GARDEN CONDOMINIUM,PUNE vs INCOME-TAX OFFICER, WARD - 14 (3), PUNE
ITA 1210/PUN/2019[2016-17]Status: Disposed7/10/2019AY 2016-17
SHRIRAM ENTERPRISES,PUNE vs INCOME-TAX OFFICER, WARD - 12 (4), PUNE
ITA 1187/PUN/2019[2014-15]Status: Disposed7/10/2019AY 2014-15
KARMAVEER BHAURAO PATIL NAGARI SAHAKARI PAT. SANSTHA MARYADIT,SANGLI vs INCOME-TAX OFFICER, WARD - 2 (3), SANGLI
ITA 1173/PUN/2019[2016-17]Status: Disposed7/10/2019AY 2016-17
RAJENDRA HANMANT YOGE,PUNE vs INCOME-TAX OFFICER, WARD - 1 (5), PUNE
ITA 1160/PUN/2019[2015-16]Status: Disposed7/10/2019AY 2015-16
SHRIMANT BABASAHEB DESHMUKH MULTI STATE DAIRY CO-OP LTD,SANGLI vs INCOME-TAX OFFICER, WARD - 2(3), SANGLI
ITA 1583/PUN/2018[2015-16]Status: Fixed7/10/2019AY 2015-16
BHAGWAT SAHAKARI NAGARI PAT.LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(5), SOLAPUR
ITA 1497/PUN/2018[2015-16]Status: Disposed7/10/2019AY 2015-16
PIPADA MOTORS,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1240/PUN/2018[2014-15]Status: Disposed7/10/2019AY 2014-15
M/S. SHRIMAN BABASAHEB DESHMUKH MULTI STATE CO-OP DIARY LTD,SANGLI vs INCOME-TAX OFFICER, WARD - 2(3), SANGLI
ITA 2215/PUN/2017[2014-15]Status: Fixed7/10/2019AY 2014-15
