← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSSIONER OF INCOME TAX, CIRCLE -7, PUNE vs VASUNDHARA A.PATNI, PUNE
ITA 1696/PUN/2017[2014-15]Status: Disposed16/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs KINETIC ENGINEERING LTD., PUNE
ITA 1664/PUN/2017[2007-08]Status: Disposed16/10/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs AMRUTLAL GANGAJI CHOUDHARY, PUNE
ITA 1617/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
INCOME-TAX OFFICER, WARD - 5, NANDED vs KRISHNA GANGADHAR KSHIRSAGAR, L/H. OF SMT. SUMANBAI GANGADHAR KSHIRSAGAR, NANDED
ITA 1472/PUN/2017[2009-10]Status: Disposed16/10/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs SANJAY SAMBHAJI KODRE, PUNE
ITA 1414/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
INCOME -TAX OFFICER, PUNE vs M/S. SHAMBHU PROPERTIES, PUNE
ITA 1260/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SURANA MUTHA BHANSALI DEVELOPERS, PUNE
ITA 1216/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. ADVIK HI-TECH PVT. LTD., PUNE
ITA 1197/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. KSHITIJ ASSOCIATES, PUNE
ITA 1190/PUN/2017[2009-10]Status: Disposed16/10/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. SAMANT ESTATES PVT.LTD, PUNE
ITA 1156/PUN/2017[2007-08]Status: Disposed16/10/2019AY 2007-08
MINILEC INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1147/PUN/2017[2008-09]Status: Disposed16/10/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK vs M/S. TRIMBAK HATCHERIES PVT.LTD, NASHIK
ITA 1000/PUN/2017[2008-09]Status: Disposed16/10/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. GORUR INFRA PROJECTS PVT. LTD., RAIGAD
ITA 73/PUN/2016[2010-11]Status: Disposed16/10/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs PRAVIN MANIKLAL SANGHAVI, PUNE
ITA 2282/PUN/2016[2010-11]Status: Disposed16/10/2019AY 2010-11
FIVE STARS BULKCARRIERS P.LTD,MUMBAI vs DCIT CIR 15(1), MUMBAI
ITA 590/MUM/2015[2010-11]Status: Disposed16/10/2019AY 2010-11
SUSHIL KASHMIRILAL AGARWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 921/PUN/2014[2006-07]Status: Disposed16/10/2019AY 2006-07
SHRI JANARDAN R KAPSE, NASHIK,NASHIK vs DCIT CENTRAL CIRCLE,1, NASHIK, NASHIK
ITA 164/PUN/2009[1997-98 TO 2003-04]Status: Disposed16/10/2019
MRS. ARUNA J KAPSE, NASHIK,NASHIK vs DCIT CENTRAL CIRCLE,1, NASHIK, NASHIK
ITA 163/PUN/2009[1997-98 TO 2003-04]Status: Disposed16/10/2019
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs EXFO ELECTRO-OPTICAL ENGINEERING INDIA PVT.LTD, PUNE
ITA 2598/PUN/2017[2014-15]Status: Disposed15/10/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs EXFO ELECTRO-OPTICAL ENGINEERING INDIA PVT.LTD, PUNE
ITA 2597/PUN/2017[2013-14]Status: Disposed15/10/2019AY 2013-14
