← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs NITIN M. RATHI, PUNE
ITA 247/PUN/2018[2013-14]Status: Disposed16/10/2019AY 2013-14
INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR vs LAHORI PREM PAHILAJRAJ, KOLHAPUR
ITA 1773/PUN/2018[2010-11]Status: Disposed16/10/2019AY 2010-11
RAMESH SAKHARAM KASAR,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1742/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
INCOME-TAX OFFICER, WARD - 1(3), NASHIK vs SMT. ZUBY GEORGE KURUVILLA, NASHIK
ITA 1508/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TRANTER INDIA PVT.LTD, PUNE
ITA 1267/PUN/2018[2015-16]Status: Disposed16/10/2019AY 2015-16
INCOME-TAX OFFICER, WARD - 1, DHULE vs M/S.DIVYA JWELLERS, DHULE
ITA 1156/PUN/2018[2012-13]Status: Disposed16/10/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs JAGDISHPRASAD TILAKCHAND AGARWAL, PUNE
ITA 925/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
A.M. JALGAONWALA AGRO PRODUCTS PVT.LTD,DHULE vs INCOME TAX OFFICER, DHULE
ITA 664/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
M/S. SURANAMUTHA BHANSALI DEVELOPERS,PUNE vs INCOME TAX OFFICER, PUNE
ITA 568/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs DILIP MADANLAL BHOOTRA, PUNE
ITA 534/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PARAKH AGRO INDUSTRIES LTD, PUNE
ITA 2710/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PARAKH AGRO INDUSTRIES LTD, PUNE
ITA 2709/PUN/2017[2012-13]Status: Disposed16/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs ATUL MANSUKHLAL LUNKDA, PUNE
ITA 2593/PUN/2017[2010-11]Status: Disposed16/10/2019AY 2010-11
SURJITSINGH SEVAKSINGH BAGGA,PUNE vs INCOME-TAX OFFICER, WARD - 6(1), PUNE
ITA 2566/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs VISHWAS JAGANNATH TAMBOLI, PUNE
ITA 2509/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. AAIJI SUROBHI GROUP, PUNE
ITA 2288/PUN/2017[2014-15]Status: Disposed16/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs YUSMARG INVESTMENT AND TRADING PRIVATE LIMITED, PUNE
ITA 2249/PUN/2017[2009-10]Status: Disposed16/10/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs M/S SHROFF DEVELOPERS, PUNE
ITA 2220/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, RAIGAD vs M/S. SITARAM GROUP, RAIGAD
ITA 2063/PUN/2017[2013-14]Status: Disposed16/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs MANGESH KRISHNATH EKBOTE, PUNE
ITA 1929/PUN/2017[2010-11]Status: Disposed16/10/2019AY 2010-11
