← All Benches
ITAT Pune Bench
17,218 judgments
SPICER INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1748/PUN/2018[2014-15]Status: Disposed17/10/2019AY 2014-15
RANJIT KANTILAL SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 1399/PUN/2018[2015-16]Status: Disposed17/10/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs GESTAMP PUNE AUTOMOTIVE INDIA PRIVATE LIMITED, PUNE
ITA 2717/PUN/2017[2011-12]Status: Disposed17/10/2019AY 2011-12
M/S. P.N.G JEWELLERY & GEMS,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1432/PUN/2017[2008-09]Status: Disposed17/10/2019AY 2008-09
M/S. P.N.G JEWELLERY & GEMS,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1431/PUN/2017[2007-08]Status: Disposed17/10/2019AY 2007-08
ERIC MARIO RAJIV FONSECA,PUNE vs INCOME-TAX OFFICER, (IT) -4, PUNE
ITA 947/PUN/2019[2014-15]Status: Disposed16/10/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs PRAKASH LAXMAN ADKE, NASHIK
ITA 854/PUN/2019[2015-16]Status: Disposed16/10/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs ANIL ANKUSH KALE, NASHIK
ITA 851/PUN/2019[2015-16]Status: Disposed16/10/2019AY 2015-16
SMT. RANJANA AJAY CHIKHALE,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 740/PUN/2019[2014-15]Status: Disposed16/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs SADHANA ASHOKKUMAR PATNI, PUNE
ITA 570/PUN/2019[2016-17]Status: Disposed16/10/2019AY 2016-17
LALCHAND MEHRUMAL JAGWANI,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE
ITA 1241/PUN/2019[2009-10]Status: Disposed16/10/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), PUNE vs M/S. KOHINOOR BHOOMI DEVELOPERS,(AOP), PUNE
ITA 118/PUN/2019[2015-16]Status: Disposed16/10/2019AY 2015-16
INCOME-TAX OFFICER, WARD - 1, PANVEL vs HANUMAN K. GITE, NEW PANVEL
ITA 1127/PUN/2019[2013-14]Status: Disposed16/10/2019AY 2013-14
INCOME-TAX OFFICER, WARD - 1(3), NASHIK vs BAJIRAO CHANDRABHAN JADHAV, NASHIK
ITA 981/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs B.P.SANGLE CONSTRUCTION PVT.LTD, NASHIK
ITA 955/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -7, PUNE vs APPORVA A.PATNI, PUNE
ITA 732/PUN/2018[2015-16]Status: Disposed16/10/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. AICHELIN UNITHERM HEAT TREATMENT SYSTEM INDIA PVT.LTD, PUNE
ITA 670/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
PRASANNA PURPLE MOBILITY SOLUTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 62/PUN/2018[2013-14]Status: Disposed16/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs INDRAYANI CO-OP BANK LTD, PUNE
ITA 469/PUN/2018[2014-15]Status: Disposed16/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE vs PRASANNA PURPLE MOBILITY SOLUTIONS PVT.LTD, PUNE
ITA 367/PUN/2018[2013-14]Status: Disposed16/10/2019AY 2013-14