← All Benches

ITAT Pune Bench

17,218 judgments

GIRISH KUSHALCHANDRA PODDAR,NASHIK vs INCOME-TAX OFFICER, WARD - 2 (2), NASHIK

ITA 467/PUN/2019[2010-11]Status: Disposed30/10/2019AY 2010-11

ASHISH VILAS PUNDLIK,PUNE vs INCOME-TAX OFFICER, WARD - 5 (2), PUNE

ITA 457/PUN/2019[2010-11]Status: Disposed30/10/2019AY 2010-11

RAHUL CABLES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 986/PUN/2017[2010-11]Status: Disposed30/10/2019AY 2010-11

RAHUL CABLES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 985/PUN/2017[2009-10]Status: Disposed30/10/2019AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs DHARIWAL INDUSTRIES LTD, PUNE

ITA 287/PUN/2017[2011-12]Status: Disposed30/10/2019AY 2011-12

SUNIL KANAHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 304/PUN/2019[2007-08]Status: Disposed28/10/2019AY 2007-08

SUNIL KANAHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 303/PUN/2019[2006-07]Status: Disposed28/10/2019AY 2006-07

SUNIL KANAHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 302/PUN/2019[2005-06]Status: Disposed28/10/2019AY 2005-06

M/S. B U BHANDARI TEMPO,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 439/PUN/2017[2013-14]Status: Disposed28/10/2019AY 2013-14

M/S. SUBHAM,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE

ITA 402/PUN/2019[2015-16]Status: Disposed24/10/2019AY 2015-16

GULAB MARUTI DHAKUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE

ITA 1237/PUN/2019[2011-12]Status: Disposed24/10/2019AY 2011-12

MURTUZA INAYATHUSEIN BOHARI,DHULE vs INCOME-TAX OFFICER, DHULE

ITA 1212/PUN/2017[2013-14]Status: Disposed24/10/2019AY 2013-14

MANMANDIR CO.OPERATIVE BANK LTD,SANGLI vs INCOME-TAX OFFICER,

ITA 2453/PUN/2016[2013-14]Status: Disposed24/10/2019AY 2013-14

SHARAD SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI

ITA 1576/PUN/2018[2015-16]Status: Disposed18/10/2019AY 2015-16

M/S. KPIT TECHNOLOGIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1272/PUN/2018[2014-15]Status: Disposed18/10/2019AY 2014-15

M/S. KPIT TECHNOLOGIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1271/PUN/2018[2013-14]Status: Disposed18/10/2019AY 2013-14

SUNIL SHIVAJIRAO BHOSALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE

ITA 2003/PUN/2017[2009-10]Status: Disposed18/10/2019AY 2009-10

BHIMRAO ARJUNRAO BHAKARE,AURANGABAD vs INCOME-TAX OFFICER,

ITA 2160/PUN/2016[2011-12]Status: Disposed18/10/2019AY 2011-12

PRAFULLA SHANTILAL KOTHARI,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE

ITA 913/PUN/2019[2012-13]Status: Disposed17/10/2019AY 2012-13

CHARUSHULA SURESH BOROLE,JALGAON vs INCOME-TAX OFFICER, WARD - 2 (4), JALGAON

ITA 633/PUN/2019[2011-12]Status: Fixed17/10/2019AY 2011-12