← All Benches
ITAT Pune Bench
17,218 judgments
LATUR DISTRICT CENTRAL CO-OP BNAK LTD,LATUR vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 628/PUN/2019[2014-15]Status: Disposed4/10/2019AY 2014-15
LATUR DISTRICT CENTRAL CO-OP BANK LIMITED,LATUR vs PR. COMMISSIONER OF INCOME-TAX-2, AURANGABAD
ITA 165/PUN/2019[2013-14]Status: Disposed4/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. MAHLE BEHR INDIA PVT.LTD, PUNE
ITA 2162/PUN/2017[2008-09]Status: Disposed4/10/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. MAHLE BEHR INDIA PVT.LTD, PUNE
ITA 2160/PUN/2017[2006-07]Status: Disposed4/10/2019AY 2006-07
MAHLE BEHR INDIA LTD, (FORMERLY KNOWN AS BEHR INDIA LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1934/PUN/2017[2008-09]Status: Disposed4/10/2019AY 2008-09
MAHLE BEHR INDIA LTD, (FORMERLY KNOWN AS BEHR INDIA LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1933/PUN/2017[2006-07]Status: Disposed4/10/2019AY 2006-07
M/S. ADITYA BIRLA HEALTH SERVICES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1714/PUN/2017[2007-08]Status: Disposed4/10/2019AY 2007-08
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 776/PUN/2016[2005-06]Status: Disposed4/10/2019AY 2005-06
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 775/PUN/2016[2004-05]Status: Disposed4/10/2019AY 2004-05
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 774/PUN/2016[2003-04]Status: Disposed4/10/2019AY 2003-04
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 773/PUN/2016[2002-03]Status: Disposed4/10/2019AY 2002-03
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 772/PUN/2016[2001-02]Status: Disposed4/10/2019AY 2001-02
MRS. POOJA OMPRAKASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 771/PUN/2016[1999-2000]Status: Disposed4/10/2019AY 1999-2000
AGARWAL OMPRAKASH B,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 770/PUN/2016[2006-07]Status: Disposed4/10/2019AY 2006-07
AGARWAL OMPRAKASH B,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 769/PUN/2016[2005-06]Status: Disposed4/10/2019AY 2005-06
AGARWAL OMPRAKASH B,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 768/PUN/2016[2002-03]Status: Disposed4/10/2019AY 2002-03
AGARWAL OMPRAKASH B,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 767/PUN/2016[1999-2000]Status: Disposed4/10/2019AY 1999-2000
MEENAL SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1441/PUN/2016[2004-05]Status: Disposed4/10/2019AY 2004-05
MEENAL SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1440/PUN/2016[2003-04]Status: Disposed4/10/2019AY 2003-04
MEENAL SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1439/PUN/2016[2002-03]Status: Disposed4/10/2019AY 2002-03