← All Benches

ITAT Pune Bench

17,218 judgments

MEENAL SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1438/PUN/2016[2001-02]Status: Disposed4/10/2019AY 2001-02

MEGHNA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR

ITA 1437/PUN/2016[2004-05]Status: Disposed4/10/2019AY 2004-05

MEGHNA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR

ITA 1436/PUN/2016[2003-04]Status: Disposed4/10/2019AY 2003-04

MEGHNA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR

ITA 1435/PUN/2016[2002-03]Status: Disposed4/10/2019AY 2002-03

MEGHNA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR

ITA 1434/PUN/2016[2001-02]Status: Disposed4/10/2019AY 2001-02

SMT. SUSHILA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI

ITA 1433/PUN/2016[2005-06]Status: Disposed4/10/2019AY 2005-06

SMT. SUSHILA SUBHASH AGARWAL,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI

ITA 1432/PUN/2016[2003-04]Status: Disposed4/10/2019AY 2003-04

MOHINDER TRILOKCHAND KALANI, L/H. OF LATE SHRI TRILOKCHAND T KALANI,MUMBAI vs INCOME-TAX OFFICER, NASHIK

ITA 1984/PUN/2014[2011-12]Status: Disposed4/10/2019AY 2011-12

MOHINDER TRILOKCHAND KALANI,MUMBAI vs INCOME-TAX OFFICER,

ITA 1911/PUN/2014[2010-11]Status: Disposed4/10/2019AY 2010-11

TRILOKCHAND TEJANDAS KALANI,MUMBAI vs INCOME-TAX OFFICER,

ITA 1910/PUN/2014[2010-11]Status: Disposed4/10/2019AY 2010-11

TRILOKCHAND TEJANDAS KALANI,MUMBAI vs INCOME-TAX OFFICER,

ITA 1611/PUN/2014[2009-10]Status: Disposed4/10/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs PYC HINDU GYMKHANA, PUNE

ITA 1888/PUN/2017[2011-12]Status: Disposed3/10/2019AY 2011-12

VIJAYKUMAR L. JAIN,PUNE vs INCOME-TAX OFFICER, WARD - 9(3), PUNE

ITA 1797/PUN/2017[2003-04]Status: Disposed3/10/2019AY 2003-04

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SAHAAN INFRASTRUCTURE INDIA PVT. LTD, PUNE

ITA 1586/PUN/2017[2012-13]Status: Disposed3/10/2019AY 2012-13

PYC HINDU GYMKHANA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 1421/PUN/2017[2011-12]Status: Disposed3/10/2019AY 2011-12

KLASSIC WHEELS PRIVATE LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 914/PUN/2015[2008-09]Status: Disposed3/10/2019AY 2008-09

PRABHAT DAIRY PVT. LTD.,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR

ITA 546/PUN/2013[2009-10]Status: Disposed3/10/2019AY 2009-10

KARMAYOGI SHANKARRAOJI PATIL SSK LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6(1),HQ, PUNE

ITA 2263/PUN/2017[2013-14]Status: Disposed1/10/2019AY 2013-14

KRANTIAGRANI DR. G.D. BAPU LAD SSK LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 2214/PUN/2017[2014-15]Status: Disposed1/10/2019AY 2014-15

KRANTIAGRANI DR. G.D. BAPU LAD SSK LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 2213/PUN/2017[2013-14]Status: Disposed1/10/2019AY 2013-14