← All Benches
ITAT Pune Bench
17,218 judgments
M/S. BOBST INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1451/PUN/2017[2013-14]Status: Disposed19/11/2019AY 2013-14
ORBIT ELECTRICALS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1283/PUN/2017[2013-14]Status: Disposed19/11/2019AY 2013-14
ORBIT ELECTRICALS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1282/PUN/2017[2012-13]Status: Disposed19/11/2019AY 2012-13
M/S. BOBST INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2922/PUN/2016[2012-13]Status: Disposed19/11/2019AY 2012-13
BALKRISHNA GANGARAM INDURE,SOLAPUR vs INCOME-TAX OFFICER, WARD - 3, PANDHARPUR
ITA 790/PUN/2019[2010-11]Status: Disposed18/11/2019AY 2010-11
MUKESH DAYANAND AGARWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1142/PUN/2019[2011-12]Status: Disposed18/11/2019AY 2011-12
KEWAL REAL ESTATE,PUNE vs PR. COMMISSIONER OF INCOME-TAX - 6, PUNE
ITA 959/PUN/2018[2013-14]Status: Disposed18/11/2019AY 2013-14
THERMAX ONSITE ENERGY SOLUTIONS LIMITED,PUNE vs PR. COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 895/PUN/2018[2014-15]Status: Disposed18/11/2019AY 2014-15
SAI EDUCATION SOCIETY,KALYAN vs COMMISSIONER OF INCOME-TAX,(EXEMPTION), PUNE
ITA 75/PUN/2018[N.A.]Status: Disposed18/11/2019
NUTAN SANDESH BANKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 941/PUN/2018[2012-13]Status: Disposed15/11/2019AY 2012-13
NANDA POPAT BANKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 940/PUN/2018[2012-13]Status: Disposed15/11/2019AY 2012-13
KOMAL KRUSHNA BANKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 939/PUN/2018[2012-13]Status: Disposed15/11/2019AY 2012-13
KRUSHNA MANIK BANKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 938/PUN/2018[2012-13]Status: Disposed15/11/2019AY 2012-13
MANIK VISHNU BANKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 937/PUN/2018[2012-13]Status: Disposed15/11/2019AY 2012-13
M/S. TALOJA AGRO FOODS PVT.LTD,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1291/PUN/2018[2014-15]Status: Disposed15/11/2019AY 2014-15
MARUTI NIVRUTTI NAVALE, (SMALLER HUF),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 542/PUN/2017[2008-09]Status: Disposed15/11/2019AY 2008-09
M N NAVALE BIGGER HUF,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 367/PUN/2017[N.A]Status: Disposed15/11/2019
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 366/PUN/2017[2007-08]Status: Disposed15/11/2019AY 2007-08
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 365/PUN/2017[2006-07]Status: Disposed15/11/2019AY 2006-07
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 364/PUN/2017[2005-06]Status: Disposed15/11/2019AY 2005-06
