← All Benches
ITAT Pune Bench
17,218 judgments
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 363/PUN/2017[2004-05]Status: Disposed15/11/2019AY 2004-05
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 362/PUN/2017[2003-04]Status: Disposed15/11/2019AY 2003-04
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 361/PUN/2017[2002-03]Status: Disposed15/11/2019AY 2002-03
M N NAVALE BIGGER HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 360/PUN/2017[2001-02]Status: Disposed15/11/2019AY 2001-02
HUF INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 2674/PUN/2017[2011-12]Status: Disposed15/11/2019AY 2011-12
INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 11(2), PUNE
ITA 2113/PUN/2017[2014-15]Status: Disposed15/11/2019AY 2014-15
THERMAX SURFACE COATINGS LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1341/PUN/2017[1997-98]Status: Disposed15/11/2019AY 1997-98
THERMAX SURFACE COATINGS LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1340/PUN/2017[1995-96]Status: Disposed15/11/2019AY 1995-96
LATE SHRI ASHOK DUKRE,MUMBAI vs INCOME-TAX OFFICER,
ITA 2237/PUN/2016[2005-06]Status: Disposed15/11/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs SANDHU ROADLINES PVT.LTD, PUNE
ITA 2174/PUN/2017[2013-14]Status: Disposed14/11/2019AY 2013-14
VENTURA (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 2168/PUN/2017[2011-12]Status: Disposed14/11/2019AY 2011-12
VIKRAM DEVELOPERS & PROMOTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2796/PUN/2016[2013-14]Status: Disposed14/11/2019AY 2013-14
M/S. VIKRAM DEVELOPERS & PROMOTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2795/PUN/2016[2012-13]Status: Disposed14/11/2019AY 2012-13
HILL VIEW,PUNE vs INCOME-TAX OFFICER, WARD - 14 (3), PUNE
ITA 339/PUN/2019[2014-15]Status: Disposed12/11/2019AY 2014-15
GOVARDHAN L. MUNDADA,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 2846/PUN/2017[2001-02]Status: Disposed12/11/2019AY 2001-02
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs PYC HINDU GYMKHANA, PUNE
ITA 2272/PUN/2017[2013-14]Status: Disposed12/11/2019AY 2013-14
PYC HINDU GYMKHANA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, PUNE
ITA 2084/PUN/2017[2013-14]Status: Disposed12/11/2019AY 2013-14
SUDARSHAN ZUMBARLAL BAFNA,AHMEDNAGAR vs PR. COMMISSIONER OF INCOME TAX -1, PUNE
ITA 1272/PUN/2017[2012-13]Status: Disposed12/11/2019AY 2012-13
SEEMA SUBHASH ZAMBAD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 1280/PUN/2018[2014-15]Status: Disposed8/11/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs VILAS RASIKLAL SHAH, NASHIK
ITA 2097/PUN/2017[2013-14]Status: Disposed8/11/2019AY 2013-14
