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ITAT Pune Bench
17,218 judgments
THE NASHIK MERCHANTS CO-OP BANK LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 2059/PUN/2017[2013-14]Status: Disposed8/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION) CIRCLE, PUNE vs OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST, KOLHAPUR
ITA 1902/PUN/2017[2013-14]Status: Disposed8/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION) CIRCLE, PUNE vs OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST, KOLHAPUR
ITA 1901/PUN/2017[2012-13]Status: Disposed8/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION) CIRCLE, PUNE vs OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST, KOLHAPUR
ITA 1900/PUN/2017[2011-12]Status: Disposed8/11/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION) CIRCLE, PUNE vs OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST, KOLHAPUR
ITA 1899/PUN/2017[2010-11]Status: Disposed8/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTION), CIRCLE, PUNE vs OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST, KOLHAPUR
ITA 1898/PUN/2017[2009-10]Status: Disposed8/11/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHAHAJI BHANUDAS BHAD, PUNE
ITA 953/PUN/2016[2011-12]Status: Disposed8/11/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHAHAJI BHANUDAS BHAD, PUNE
ITA 952/PUN/2016[2010-11]Status: Disposed8/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHAHAJI BHANUDAS BHAD, PUNE
ITA 951/PUN/2016[2009-10]Status: Disposed8/11/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHAHAJI BHANUDAS BHAD, PUNE
ITA 950/PUN/2016[2008-09]Status: Disposed8/11/2019AY 2008-09
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 818/PUN/2016[2012-13]Status: Disposed8/11/2019AY 2012-13
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 817/PUN/2016[2011-12]Status: Disposed8/11/2019AY 2011-12
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 816/PUN/2016[2010-11]Status: Disposed8/11/2019AY 2010-11
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 815/PUN/2016[2009-10]Status: Disposed8/11/2019AY 2009-10
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 814/PUN/2016[2008-09]Status: Disposed8/11/2019AY 2008-09
SHAHAJI BHANUDAS BHAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 813/PUN/2016[2007-08]Status: Disposed8/11/2019AY 2007-08
SMT. TARAMANI GYANCHAND BARADIYA,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 2272/PUN/2016[2009-10]Status: Disposed8/11/2019AY 2009-10
SMT. TARAMANI GYANCHAND BARADIYA,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 2271/PUN/2016[2008-09]Status: Disposed8/11/2019AY 2008-09
SMT. TARAMANI GYANCHAND BARADIYA,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 2270/PUN/2016[2007-08]Status: Disposed8/11/2019AY 2007-08
NIKHIL GYANCHAND BARADIYA,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 2269/PUN/2016[2010-11]Status: Disposed8/11/2019AY 2010-11