KEWAL REAL ESTATE,PUNE vs. PR. COMMISSIONER OF INCOME-TAX - 6, PUNE

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ITA 959/PUN/2018Status: DisposedITAT Pune18 November 2019AY 2013-142 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal noted the assessee's request to withdraw the appeal and that the Revenue had no objection. Consequently, the appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT against an order passed by the Pr. Commissioner of Income Tax under section 263. During the hearing, the assessee requested to withdraw the appeal.

What were the issues?

Whether the assessee's request to withdraw the appeal should be granted.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “B”, PUNE

Before: SHRI ANIL CHATURVEDI, AM SHRI S.S. VISWANETHRA RAVI, JM

For Appellant: Shri R.G. Agiwal
For Respondent: Shri Hoshang B. Irani
Hearing: 19.11.2019Pronounced: 19.11.2019

PER ANIL CHATURVEDI, AM :

This appeal filed by the assessee is emanating out of the order of the Pr. Commissioner of Income Tax –6, Pune dated 28.03.2018 passed u/s.263 of the Income Tax Act.

2.

On the date of hearing, assessee filed a letter dt. 18.11.2019 wherein he submitted that he does not wish to press the appeal and requested to withdraw the appeal. Revenue has no objection in assessee’s withdrawing the appeal.

3.

We have heard the Ld. D.R. and perused the material on record. In view of the request of the assessee to withdraw the appeal, appeal of the assessee is dismissed as withdrawn.

4.

In the result, the appeal of the assessee is dismissed.

Order pronounced on 19th day of November, 2019.

Sd/- Sd/- (S.S. VISWANETHRA RAVI) (ANIL CHATURVEDI) JUDICIAL MEMBER ACCOUNTANT MEMBER

ऩुणे Pune; ददनाांक Dated : 19th November, 2019. SB

आदेश की प्रनिलऱपप अग्रेपषि/Copy of the Order forwarded to : 1. अऩीऱाथी / The Appellant प्रत्यथी / The Respondent 2. The Pr. CIT-6, Pune. 3. ववबागीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, “फी” / DR, 4. 5 ITAT, “B” Pune; गार्ड पाईऱ / Guard file.

// True Copy // आदेशािुसार/ BY ORDER

तनजी सधिव / Private Secretary आयकर अऩीऱीय अधधकरण ,ऩुणे / ITAT, Pune.

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