← All Benches
ITAT Pune Bench
17,218 judgments
ABBEE CONSUMABLES & PERIPHERALS SSHOPE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 454/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
MAHANKALI SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 314/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs INDO GLOBAL ERECTORS PVT.LTD, PUNE
ITA 2349/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJ, ICHALKARANJI
ITA 2153/PUN/2017[2014-15]Status: Disposed20/11/2019AY 2014-15
PADAMSHREE DR. D.Y.PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs INCOME-TAX OFFICER, KOLHAPUR
ITA 1082/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
PADAMSHREE DR. D.Y.PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 1081/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
PADAMSHREE DR. D.Y.PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 1080/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
APPASAHEB NALAWADE GADHINGLAJ TALUKA SSK LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 1046/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
APPASAHEB NALAWADE GADHINGLAJ TALUKA SSK LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 1045/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
APPASAHEB NALAWADE GADHINGLAJ TALUKA SSK LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 1044/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TIBCO SOFTWARE INDIA PVT. LTD., PUNE
ITA 627/PUN/2016[2011-12]Status: Disposed20/11/2019AY 2011-12
TIBCO SOFTWARE INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 591/PUN/2016[2011-12]Status: Disposed20/11/2019AY 2011-12
SHRIKANT BHAGWAN WAGHMARE,PUNE vs INCOME TAX OFFICER,
ITA 2909/PUN/2016[2011-12]Status: Disposed20/11/2019AY 2011-12
BHIMASHANKAR SSK LTD,PUNE vs DY. CIT, PUNE
ITA 2453/PUN/2012[2009-10]Status: Disposed20/11/2019AY 2009-10
M/S. BOBST INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 1325/PUN/2018[2014-15]Status: Disposed19/11/2019AY 2014-15
ADARNIYA P.D. PATILSAHEB SAHAKARI BANK LTD.,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA
ITA 801/PUN/2017[2013-14]Status: Disposed19/11/2019AY 2013-14
VILAS B. RUKARI (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 2197/PUN/2017[2006-07]Status: Disposed19/11/2019AY 2006-07
MALPANI TEA CORPORATION,SANGAMNER vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2181/PUN/2017[2014-15]Status: Disposed19/11/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY, PUNE
ITA 2163/PUN/2017[2010-11]Status: Disposed19/11/2019AY 2010-11
AVINASH ANANT KULKARNI,PUNE vs INCOME TAX OFFICER, WARD -7(2), PUNE
ITA 1896/PUN/2017[2011-12]Status: Disposed19/11/2019AY 2011-12
