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ITAT Pune Bench
17,218 judgments
SHRI BHOGAWATI SAH. SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 994/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
SHRI BHOGAWATI SAH. SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 993/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
SHRI BHOGAWATI SAH. SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 992/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
VISHWASRAO NAIK SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 872/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
SHRI CHH. SHAHU SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 858/PUN/2017[2013-14]Status: Disposed20/11/2019AY 2013-14
SHRI CHH. SHAHU SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 857/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
SHRI CHH. SHAHU SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 856/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
SHRI CHH. SHAHU SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 855/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
JAWAHAR SHETKARI SSK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI
ITA 826/PUN/2017[2013-14]Status: Disposed20/11/2019AY 2013-14
JAWAHAR SHETKARI SSK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI
ITA 825/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
JAWAHAR SHETKARI SSK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI
ITA 824/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 823/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 822/PUN/2017[2000-01]Status: Disposed20/11/2019AY 2000-01
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 821/PUN/2017[1999-2000]Status: Disposed20/11/2019AY 1999-2000
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 820/PUN/2017[1997-98]Status: Disposed20/11/2019AY 1997-98
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 719/PUN/2017[2013-14]Status: Disposed20/11/2019AY 2013-14
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 718/PUN/2017[2012-13]Status: Disposed20/11/2019AY 2012-13
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 717/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 716/PUN/2017[2010-11]Status: Disposed20/11/2019AY 2010-11
MANGANGA SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 603/PUN/2017[2011-12]Status: Disposed20/11/2019AY 2011-12
