← All Benches
ITAT Pune Bench
17,218 judgments
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 686/PUN/2019[2011-12]Status: Disposed21/11/2019AY 2011-12
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 685/PUN/2019[2010-11]Status: Disposed21/11/2019AY 2010-11
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 684/PUN/2019[2009-10]Status: Disposed21/11/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. OSHUNG ELECTRONICS INDIA PRIVATE LIMITED, PUNE
ITA 854/PUN/2018[2010-11]Status: Disposed21/11/2019AY 2010-11
SOLAPUR JANATA SAHAKARI BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 24/PUN/2018[2009-10]Status: Disposed21/11/2019AY 2009-10
AUTOLINE INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 970/PUN/2017[2012-13]Status: Disposed21/11/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs ARUN PITAMBER SETH, PUNE
ITA 929/PUN/2017[2010-11]Status: Disposed21/11/2019AY 2010-11
INCOME-TAX OFFICER, PUNE vs TARAPRASAD P VARTAK, PUNE
ITA 837/PUN/2017[2009-10]Status: Disposed21/11/2019AY 2009-10
SUNSERVICES FORKLIFTS PARTS P.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 748/PUN/2017[2010-11]Status: Disposed21/11/2019AY 2010-11
AUTOLINE INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2983/PUN/2017[2013-14]Status: Disposed21/11/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - १४, PUNE vs M/S. KNORR BREMSE SYSTEMS FOR COMMERCIAL VEHICLES INDIA PVT. LTD., PUNE
ITA 1796/PUN/2017[2011-12]Status: Disposed21/11/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs ARUN PITAMBER SETH, PUNE
ITA 1159/PUN/2017[2011-12]Status: Fixed21/11/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RATANLAL CHUNILAL BAFNA, JALGAON
ITA 59/PUN/2016[2010-11]Status: Disposed21/11/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RATANLAL CHUNILAL BAFNA, JALGAON
ITA 58/PUN/2016[2007-08]Status: Disposed21/11/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RATANLAL CHUNILAL BAFNA, JALGAON
ITA 56/PUN/2016[2005-06]Status: Disposed21/11/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs KIRLOSKAR OIL ENGINES LTD., PUNE
ITA 79/PUN/2015[2010-11]Status: Disposed21/11/2019AY 2010-11
KIRLOSKAR OIL ENGINES LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 61/PUN/2015[2010-11]Status: Disposed21/11/2019AY 2010-11
KIRLOSKAR OIL ENGINES LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, PUNE
ITA 406/PUN/2015[2010-11]Status: Disposed21/11/2019AY 2010-11
ITO WD 1(3) NASHIK, NASHIK vs LALINIRMAN BUSINESS DEVELOMENT P. LTD, NASHIK
ITA 840/PUN/2012[2009-10]Status: Disposed21/11/2019AY 2009-10
SHRI BHOGAWATI SAH. SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 995/PUN/2017[2013-14]Status: Disposed20/11/2019AY 2013-14