← All Benches
ITAT Pune Bench
17,218 judgments
BEKAERT INDUSTRIES PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 976/PUN/2016[2011-12]Status: Disposed6/12/2019AY 2011-12
BEKAERT INDUSTRIES PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 571/PUN/2015[2010-11]Status: Disposed6/12/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs BEKAERT INDUSTRIES PVT. LTD., PUNE
ITA 541/PUN/2015[2010-11]Status: Disposed6/12/2019AY 2010-11
M/S. CARRARO INDIA PVT.LTD, (AS A SUCCESSOR OF TURBO GEARS INDIA PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 1720/PUN/2018[2010-11]Status: Disposed28/11/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. CARRARO INDIA PVT.LTD, (AS A SUCCESSOR OF TURBO GEARS INDIA PVT.LTD), PUNE
ITA 1719/PUN/2018[2010-11]Status: Disposed28/11/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs NORD DRIVE SYSTEMS PVT. LTD., PUNE
ITA 825/PUN/2016[2011-12]Status: Disposed28/11/2019AY 2011-12
ANKEET COTTAGE INDUSTRIES,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1 (3), AURANGABAD
ITA 574/PUN/2019[2012-13]Status: Disposed25/11/2019AY 2012-13
SMITA DADASO NAVALE,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 322/PUN/2019[2012-13]Status: Disposed22/11/2019AY 2012-13
BHARAT VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 253/PUN/2019[2012-13]Status: Disposed22/11/2019AY 2012-13
BHARAT VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 252/PUN/2019[2011-12]Status: Disposed22/11/2019AY 2011-12
BHARAT VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 251/PUN/2019[2010-11]Status: Disposed22/11/2019AY 2010-11
CUMMINS INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 685/PUN/2017[2012-13]Status: Disposed22/11/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs COGNIZANT INDIA PVT. LTD., PUNE
ITA 932/PUN/2015[2005-06]Status: Disposed22/11/2019AY 2005-06
INCOME-TAX OFFICER, JALNA vs M/S. GANJRAJ SPONGE IRON, JALNA
ITA 896/PUN/2015[2010-11]Status: Disposed22/11/2019AY 2010-11
M/S. COGNIZANT TECHNOLOGY SOLUTIONS INDIA P. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 885/PUN/2015[2005-06]Status: Disposed22/11/2019AY 2005-06
M/S. GANRAJ SPONGE IRON,JALNA vs INCOME-TAX OFFICER,
ITA 872/PUN/2015[2010-11]Status: Disposed22/11/2019AY 2010-11
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 690/PUN/2019[2015-16]Status: Disposed21/11/2019AY 2015-16
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 689/PUN/2019[2014-15]Status: Disposed21/11/2019AY 2014-15
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 688/PUN/2019[2013-14]Status: Disposed21/11/2019AY 2013-14
CHANDUKAKA SARAF AND SONS PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 687/PUN/2019[2012-13]Status: Disposed21/11/2019AY 2012-13
