← All Benches
ITAT Pune Bench
17,218 judgments
WAIGANGA KRISHNA GRAMIN BANK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1845/PUN/2016[2010-11]Status: Disposed13/12/2019AY 2010-11
RACOLD THERMO PRIVATE LIMITED (FORMERLY KNOWN AS RACOLD THERMO LIMITED),PUNE vs INCOME TAX OFFICER,
ITA 2921/PUN/2016[2010-11]Status: Disposed12/12/2019AY 2010-11
RACOLD THERMO PRIVATE LIMITED (FORMERLY KNOWN AS RACOLD THERMO LIMITED),PUNE vs INCOME TAX OFFICER,
ITA 2919/PUN/2016[2007-08]Status: Disposed12/12/2019AY 2007-08
M/S. B. M. CHAPALKAR & SONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2906/PUN/2016[2010-11]Status: Disposed12/12/2019AY 2010-11
INCOME-TAX OFFICER, JALGOAN vs SANT SATRAMDAS INFRASTRUCTURE PVT. LTD., JALGAON
ITA 846/PUN/2015[2008-09]Status: Disposed12/12/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs KIRLOSKAR OIL ENGINES LTD, PUNE
ITA 605/PUN/2015[2011-12]Status: Disposed12/12/2019AY 2011-12
KIRLOSKAR OIL ENGINES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 407/PUN/2015[2011-12]Status: Disposed12/12/2019AY 2011-12
SAMSHODHAN DNYAN VICHAR PRATISHTHAN,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE
ITA 924/PUN/2019[N.A]Status: Disposed11/12/2019
ATMARAM DADAJI MOKASHE,BEED vs PR. COMMISSIONER OF INCOME-TAX-2, AURANGABAD
ITA 2951/PUN/2017[2013-14]Status: Disposed11/12/2019AY 2013-14
COMPUCOM CSI SYSTEMS INDIA PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, PUNE
ITA 785/PUN/2017[2012-13]Status: Disposed9/12/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs YAZAKI INDIA PRIVATE LIMITED, PUNE
ITA 424/PUN/2017[2011-12]Status: Disposed9/12/2019AY 2011-12
ROSEMOUNT TANK GAUGING INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 422/PUN/2017[2012-13]Status: Disposed9/12/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs YAZAKI INDIA PRIVATE LIMITED, PUNE
ITA 2562/PUN/2017[2012-13]Status: Disposed9/12/2019AY 2012-13
MAN DIESEL & TURBO INDIA PRIVATE LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD
ITA 1049/PUN/2017[2012-13]Status: Disposed9/12/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TATA YAZAKI AUTO COMP LTD., PUNE
ITA 1514/PUN/2016[2007-08]Status: Disposed9/12/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TATA YAZAKI AUTO COMP LTD., PUNE
ITA 1513/PUN/2016[2006-07]Status: Disposed9/12/2019AY 2006-07
YAZAKI INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1367/PUN/2016[2007-08]Status: Disposed9/12/2019AY 2007-08
YAZAKI INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1366/PUN/2016[2006-07]Status: Disposed9/12/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TATA YAZAKI AUTOCOMP LTD., PUNE
ITA 551/PUN/2015[2010-11]Status: Disposed9/12/2019AY 2010-11
YAZAKI INDIA PRIVATE LTD., (FORMERLY KNOWN AS YAZAKI INDIA LTD.,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 325/PUN/2015[2010-11]Status: Disposed9/12/2019AY 2010-11
