← All Benches
ITAT Pune Bench
17,219 judgments
PRATHAMIK SHIKSHAK SAHAKARI BANK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2678/PUN/2016[2010-11]Status: Disposed4/8/2021AY 2010-11
SHAMBHU PROPERTIES,PUNE vs INCOME-TAX OFFICER, WARD - 12(2), PUNE
ITA 671/PUN/2018[2014-15]Status: Disposed3/8/2021AY 2014-15
ASHIYANA HOLDINGS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1678/PUN/2017[2014-15]Status: Disposed2/8/2021AY 2014-15
MOHD. ANIS HAJIFAROOQ PUNJABI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 526/PUN/2018[2013-14]Status: Disposed30/7/2021AY 2013-14
THE SEVA VIKAS CO-OP BANK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1565/PUN/2018[2007-08]Status: Disposed30/7/2021AY 2007-08
SANTOSH VIJAYRAJ RANKA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1419/PUN/2018[2014-15]Status: Disposed30/7/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHREE SADGURU ENTERPRISES, PUNE
ITA 2125/PUN/2017[2013-14]Status: Disposed30/7/2021AY 2013-14
SHITAL ANAND KESWAD,PUNE vs INCOME-TAX OFFICER, WARD - 12(4), PUNE
ITA 117/PUN/2018[2012-13]Status: Disposed29/7/2021AY 2012-13
SHALAN VALMIK KESWAD,PUNE vs INCOME-TAX OFFICER, WARD - 6(5), PUNE
ITA 116/PUN/2018[2012-13]Status: Disposed29/7/2021AY 2012-13
SAI GANGA TRADRES,NANDED vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK
ITA 97/PUN/2018[2012-13]Status: Disposed29/7/2021AY 2012-13
INCOME-TAX OFFICER, WARD - 4, RATNAGIRI vs LAIK YAKUB SHAIKHNAG, RATNAGIRI
ITA 286/PUN/2018[2014-15]Status: Disposed29/7/2021AY 2014-15
KISAN KESHAVRAO THORAT,SANGAMNER vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1241/PUN/2018[2013-14]Status: Disposed29/7/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs M/S. BMR HVAC LTD, AURANGABAD
ITA 1676/PUN/2019[2014-15]Status: Disposed28/7/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs M/S. BG LI IN ELECTRICALS LTD, AURANGABAD
ITA 1674/PUN/2019[2014-15]Status: Disposed28/7/2021AY 2014-15
TANAJI PARILAL GAWADE,PUNE vs INCOME-TAX OFFICER, WARD - 12(4), PUNE
ITA 528/PUN/2018[2013-14]Status: Disposed28/7/2021AY 2013-14
MRS. SANGEETA RAJESH KULGOD,PUNE vs ITO, WARD-3(1), PUNE
ITA 1954/PUN/2019[2015-16]Status: Disposed27/7/2021AY 2015-16
M. KRISHNA G,NAIDU,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(2), SOLAPUR
ITA 542/PUN/2018[2007-08]Status: Disposed27/7/2021AY 2007-08
DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI
ITA 507/PUN/2018[2015-16]Status: Disposed27/7/2021AY 2015-16
SHREE ALIBAG KUTCHI VISA OSWAL JAIN SANGH,RAIGAD vs COMMISSIONER OF INCOME-TAX EXEMPTION, PUNE
ITA 624/PUN/2020[2020-21]Status: Disposed26/7/2021AY 2020-21
SATIDEVI SANSTHAN,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 811/PUN/2019[N.A]Status: Disposed26/7/2021
